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Allahabad High Court judgments, 2012

3,764 judgments · page 185 of 189

High Courts06 Jan 2012Allowed

Ashok Kumar Vs State of U.P.

Allahabad High Court · (2012) 2 ADJ 756

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145, 230, 235Penal Code, 1860 (IPC) — Section 302, 34
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High Courts05 Jan 2012Disposed Of

Putti Lal Vs State of U.P. and Others

Allahabad High Court · (2012) 01 AHC CK 0493

Constitution of India, 1950 — Article 252(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 12, 13, 14Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
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High Courts05 Jan 2012Disposed Of

Sageer and Others Vs State of U.P. and Others

Allahabad High Court · (2012) 133 FLR 90

Bonded Labour System Abolition Act, 1976 — Section 11, 13, 15, 2, 22Constitution of India, 1950 — Article 23, 23(1), 39, 42, 43Legal Services Authorities Act, 1987 — Section 12
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