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Allahabad High Court judgments, 2012

3,764 judgments · page 2 of 189

High Courts20 Dec 2012Dismissed

Santosh Nai Vs State of U.P.

Allahabad High Court · (2013) 2 ACR 1376 : (2013) 3 ALJ 209

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313Evidence Act, 1872 — Section 103, 105, 106Penal Code, 1860 (IPC) — Section 105, 3, 300, 302, 304
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High Courts20 Dec 2012

Ram Autar Vs State of U.P.

Allahabad High Court · (2013) 2 ACR 1436 : (2013) 2 ADJ 490

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302
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High Courts20 Dec 2012Dismissed

Dr. Gulajar Vs State of U.P. and Others

Allahabad High Court · (2013) 2 ACR 1938 : (2013) 2 ADJ 96

Criminal Procedure Code, 1973 (CrPC) — Section 204, 205, 207, 245(2), 437Penal Code, 1860 (IPC) — Section 34, 379, 411, 417, 418
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