High Courts19 Dec 2012Disposed Of
Bhagwanti Vs Uma Kant and Others
Allahabad High Court · (2012) 12 AHC CK 0148
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A
COURT ARCHIVE
Allahabad High Court judgments, 2012
3,764 judgments · page 4 of 189
High Courts19 Dec 2012Dismissed
Hukum Singh Vs Joint Director Consolidation, U.P., Lucknow and Others
Allahabad High Court · (2012) 12 AHC CK 0118
Civil Procedure Code, 1908 (CPC) — Section 24Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 65(1A)
High Courts19 Dec 2012Allowed
Union of India and Others Vs Saroj Kumar and Others
Allahabad High Court · (2012) 12 AHC CK 0107
High Courts19 Dec 2012Dismissed
U.P.Sunni Central Board of Waqf Lucknow Through Vs A.O.J.Allahabad and Another
Allahabad High Court · (2012) 12 AHC CK 0097
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3, Order 43 Rule 1
High Courts19 Dec 2012Allowed
Atar Singh Vs State of U.P. and Others
Allahabad High Court · (2013) 1 ADJ 43
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 279, 280, 281, 282
High Courts19 Dec 2012Dismissed
Devendra Singh Vs State of U.P. and Another
Allahabad High Court · (2013) 1 ACR 1079 : (2013) 2 ADJ 107
Criminal Procedure Code, 1973 (CrPC) — Section 167, 73, 82, 83Penal Code, 1860 (IPC) — Section 307, 323, 325, 364, 504
High Courts19 Dec 2012Dismissed
Jawla Engineering Pvt. Ltd. and Others Vs M/s. UFLEX Limited
Allahabad High Court · (2013) 2 ADJ 209 : (2013) 3 ALJ 19
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule 1(r)
High Courts19 Dec 2012Partly Allowed
Rakesh Chandra Sahu Vs U.P. Jal Nigam and Others
Allahabad High Court · (2013) 5 ADJ 434
High Courts19 Dec 2012Allowed
Rakesh Verma Vs Mohd. Rizvan
Allahabad High Court · (2013) 2 ADJ 647 : (2013) 137 FLR 598
High Courts19 Dec 2012Dismissed
Tufani and Another Vs State of U.P.
Allahabad High Court · (2013) 2 ACR 1401
Criminal Procedure Code, 1973 (CrPC) — Section 155, 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts19 Dec 2012Allowed
Budhi Sagar Shukla Vs State of U.P. and Others
Allahabad High Court · (2013) 3 ADJ 110
High Courts19 Dec 2012Dismissed
Smt. Mamta Pandey Vs State of U.P. and Others
Allahabad High Court · (2013) 4 ADJ 36
Constitution of India, 1950 — Article 226Uttar Pradesh Basic Education Act, 1972 — Section 19
High Courts19 Dec 2012
Prabhu Dayal Gupta Vs Rajendra Narayan Jaiswal
Allahabad High Court · (2013) 2 ADJ 203
Finance Act, 1994 — Section 75, 77Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 23
High Courts18 Dec 2012Allowed
Nusrat Ali Khan @Nasrat Ali Khan Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2013) 2 ADJ 561
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15
High Courts18 Dec 2012
Santosh and Another Vs State of U.P.
Allahabad High Court · (2013) 2 ACR 1273
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts18 Dec 2012Dismissed
Bankey Lal Vs State of U.P.
Allahabad High Court · (2013) 1 ACR 773
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 315, 504
High Courts18 Dec 2012Dismissed
Bhawar Singh and Others Vs State of U.P.
Allahabad High Court · (2013) 2 ACR 1295
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Dec 2012Allowed
Rakesh Kumar Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2013) 3 ADJ 576 : (2013) 1 UPLBEC 174
High Courts18 Dec 2012Allowed
Lal Bai Patel Vs Central Bank of India
Allahabad High Court · (2012) 12 AHC CK 0175
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 17A, 18, 19(25), 20
High Courts18 Dec 2012Disposed Of
Faiyazali Khan Vs Civil Judge (Jd), Kadipur, Sultanpur and Others
Allahabad High Court · (2012) 12 AHC CK 0121
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2