High Courts14 Dec 2012
CIT Vs Yaduraj Kanodia Trust
Allahabad High Court · (2013) 1 ADJ 448
Income Tax Act, 1961 — Section 132, 2(47), 256(1), 27, 273(2)(aa)
COURT ARCHIVE
Allahabad High Court judgments, 2012
3,764 judgments · page 6 of 189
High Courts14 Dec 2012Dismissed
Smt. Sunita Srivastava Vs G.M. U.P. State Road Transport Corporation, Lucknow
Allahabad High Court · (2013) 1 ADJ 580 : (2013) 1 AWC 592
Motor Vehicles Act, 1988 — Section 140, 163(A), 163A, 165, 166
High Courts14 Dec 2012Dismissed
Smt. Meena Kumar Vs M/s. Ajai Securities Pvt. Ltd. and Another
Allahabad High Court · (2013) 1 ADJ 491
Arbitration and Conciliation Act, 1996 — Section 13(5), 16(6), 20, 34, 34(2)
High Courts14 Dec 2012Disposed Off
Sunny @ Jatin Yadav Vs State of U.P. and Another
Allahabad High Court · (2013) 2 ACR 1944 : (2013) 2 ADJ 296 : (2013) 2 ALJ 373
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)
High Courts14 Dec 2012Disposed Of
Parvesh Kumar Singh Vs State of U.P.and Others
Allahabad High Court · (2012) 12 AHC CK 0156
High Courts14 Dec 2012Dismissed
Ishwar Singh & Others Vs Pushpendra Singh & Others
Allahabad High Court · (2012) 12 AHC CK 0153
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 13, 96
High Courts14 Dec 2012Allowed
Committee of Management, Sarvodaya Siksha Samiti and Others Vs State of U.P.and Others
Allahabad High Court · (2012) 12 AHC CK 0125
Societies Registration Act, 1860 — Section 25(1)
High Courts14 Dec 2012Dismissed
Zameel Ahmad Vs Shakeela Bang and Another
Allahabad High Court · (2012) 12 AHC CK 0115
High Courts14 Dec 2012Dismissed
Dilip Kumar Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2012) 12 AHC CK 0075
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 14, 17, 18
High Courts14 Dec 2012Dismissed
Santosh Kumar Vs Mukhya Karyapalak Adhikari, U.P. Khadi Tatha Gramodyog Board and Another
Allahabad High Court · (2013) 6 ADJ 292 : (2013) 4 AWC 4094
High Courts14 Dec 2012Allowed
Commissioner of Income Tax (Central) Vs M/s. Kothari Products Limited
Allahabad High Court · (2013) 1 ADJ 59
Income Tax Act, 1961 — Section 32AB, 80I
High Courts14 Dec 2012Allowed
Babu Ram Vs State of U.P. and Another
Allahabad High Court · (2013) 137 FLR 852 : (2013) 1 LLJ 593
Constitution of India, 1950 — Article 309
High Courts13 Dec 2012
Dalveer Vs State of U.P.
Allahabad High Court · (2012) 2 ACR 1249
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 376
High Courts13 Dec 2012
Harivansh Yadav Vs State of U.P. and Others
Allahabad High Court · (2013) 2 ADJ 452
High Courts13 Dec 2012Allowed
Kumari Mamta Vs State of U.P. and Another
Allahabad High Court · (2013) 2 ACR 1434 : (2013) 2 ADJ 235
Criminal Procedure Code, 1973 (CrPC) — Section 320(2), 482Penal Code, 1860 (IPC) — Section 323, 354, 394, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts13 Dec 2012Allowed
Gulaboo Vs Deputy Director of Consolidation, Kheri and Others
Allahabad High Court · (2012) 12 AHC CK 0145
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts13 Dec 2012Dismissed
Deen Bandhu Vs Addl.Commissioner, Devi Patan and Others
Allahabad High Court · (2012) 12 AHC CK 0126
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts13 Dec 2012Disposed Of
Harijinder Singh Vs State of U.P.and Others
Allahabad High Court · (2012) 12 AHC CK 0116
High Courts13 Dec 2012Dismissed
Nasruddin Vs Manjoo Rani Agarwal and Others
Allahabad High Court · (2012) 12 AHC CK 0109
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts13 Dec 2012Partly Allowed
Rishi Pal & Ors. Vs State of U.P.
Allahabad High Court · (2012) 12 AHC CK 0094
Penal Code, 1860 (IPC) — Section 304, 323, 34, 34