COURT ARCHIVE

Allahabad High Court judgments, 2012

3,764 judgments · page 8 of 189

High Courts11 Dec 2012Dismissed

Zafarullah Khan and Another Vs Deputy Director of Consolidation, Gonda and Others

Allahabad High Court · (2013) 1 AWC 878

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 48(3)

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High Courts11 Dec 2012Dismissed

Anjar Ahmad Khan @ Bablu and Others Vs State of U.P. and Another

Allahabad High Court · (2013) 2 ACR 1428 : (2013) 2 ADJ 114

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 167(2), 173(2), 173(8), 190(1)(a)Penal Code, 1860 (IPC) — Section 307, 384, 389, 504, 506

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High Courts11 Dec 2012Disposed Of

Anil Kumar Shukla Vs Hari Shankar

Allahabad High Court · (2012) 12 AHC CK 0144

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 22

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High Courts11 Dec 2012Allowed

Shri Krishna and Others Vs State of U.P.

Allahabad High Court · (2012) 12 AHC CK 0106

Penal Code, 1860 (IPC) — Section 147, 148, 149, 149, 324

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High Courts11 Dec 2012Disposed Of

Musharraf Ali Vs Shahnawaj Begum and Ors.

Allahabad High Court · (2012) 12 AHC CK 0098

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Provincial Small Cause Courts Act, 1887 — Section 18, 25

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High Courts11 Dec 2012Dismissed

Veeresh Singh Vs Deputy Director of Consolidation, Farrukhabad and Others

Allahabad High Court · (2013) 3 ADJ 702

Criminal Procedure Code, 1973 (CrPC) — Section 397Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

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High Courts11 Dec 2012

Indra Bagaria Vs Balveer Kohli and Others

Allahabad High Court · (2013) 2 AWC 1644

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Evidence Act, 1872 — Section 3

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High Courts11 Dec 2012Dismissed

Chaman Vs State of U.P.

Allahabad High Court · (2013) 2 ACR 1257

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 498A

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High Courts11 Dec 2012Dismissed

Alimuddin and Others Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2013) 4 ADJ 49 : (2013) 3 AWC 2503

Limitation Act, 1963 — Section 5

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High Courts10 Dec 2012

Rishikesh Lal Srivastava Vs State of U.P. and Others

Allahabad High Court · (2013) 1 ADJ 375

Uttar Pradesh Intermediate Education Act, 1921 — Regulation 31

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High Courts10 Dec 2012

Dr. Vinay Kumar Pandey Vs Chancellor, Deen Dayal Upadhyay Gorakhpur University

Allahabad High Court · (2013) 1 ADJ 474

Constitution of India, 1950 — Article 311

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High Courts10 Dec 2012Dismissed

Harpal Singh Vs State of U.P. and Another

Allahabad High Court · (2013) 1 ACR 791 : (2013) 1 ADJ 198 : (2013) 2 ALJ 365

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12(3)(a)(i)(ii), 7APenal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts10 Dec 2012Allowed

Ajit Kumar Singh Vs State and Others

Allahabad High Court · (2013) 1 ADJ 344 : (2013) 3 ALJ 240 : (2013) 136 FLR 686

Constitution of India, 1950 — Article 315

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High Courts10 Dec 2012Allowed

Suneel Kumar Vs Deputy Director of Consolidation, Distt.Kheeri and Others

Allahabad High Court · (2012) 12 AHC CK 0122

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

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High Courts10 Dec 2012Allowed

Zamil Vs Deputy Director of Consolidation, Saharanpur and Others

Allahabad High Court · (2012) 12 AHC CK 0120

Limitation Act, 1963 — Section 3, 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 53B, 9A(2)

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High Courts10 Dec 2012Disposed Of

Anuj Chauhan and Another Vs Indian Oil Corporation Limited and Others

Allahabad High Court · (2012) 12 AHC CK 0111

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High Courts10 Dec 2012Dismissed

Shashi Kiran Vs State of U.P.and Others

Allahabad High Court · (2012) 12 AHC CK 0091

Constitution of India, 1950 — Article 226Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 444C

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High Courts10 Dec 2012Dismissed

Savitri Devi and Anr. Vs Ram Naresh and Others

Allahabad High Court · (2012) 12 AHC CK 0084

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Provincial Small Cause Courts Act, 1887 — Section 18, 25

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High Courts10 Dec 2012

Rajesh Jaiswal and Another Vs Amit Shyam and Another

Allahabad High Court · (2013) 3 ALJ 67

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 43 Rule 1, Order 43 Rule 2, 104

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High Courts10 Dec 2012Allowed

Raj Kumar Singh Vs District Inspector of Schools and Others

Allahabad High Court · (2013) 3 ADJ 14

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