Constitution of India, 1950 — Article 226Uttar Pradesh Co-operative Societies Act, 1965 — Section 70(1)Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 444C

Read judgment

High Courts07 Dec 2012Disposed Of

Kamala Devi & Ors. Vs State of U.P.& Ors.

Allahabad High Court · (2012) 12 AHC CK 0127

Read judgment

High Courts07 Dec 2012Dismissed

Chandra Kala Vs Riyasat Nawab and Others

Allahabad High Court · (2012) 12 AHC CK 0123

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115

Read judgment

High Courts07 Dec 2012Dismissed

State of U.P. Vs Raj Singh Kushwaha

Allahabad High Court · (2012) 12 AHC CK 0105

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 409

Read judgment

High Courts07 Dec 2012Allowed

Mem Chand and Others Vs State of U.P. and Others

Allahabad High Court · (2012) 12 AHC CK 0082

Constitution of India, 1950 — Article 226Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 444C

Read judgment

High Courts07 Dec 2012Dismissed

ATS Infrastructure Limited Vs Assistant Commissioner of Income Tax (Central Circle) and Others

Allahabad High Court · (2012) 11 ADJ 454 : (2013) 256 CTR 46 : (2013) 350 ITR 563

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(4), 132(4), 132(5), 142

Read judgment

High Courts07 Dec 2012

Ram Sanwari Vs National Insurance Co. Ltd.

Allahabad High Court · (2013) 1 AWC 606

Penal Code, 1860 (IPC) — Section 279, 304

Read judgment

High Courts07 Dec 2012Allowed

Brijesh Awasthi Vs State of U.P. and Another

Allahabad High Court · (2013) 1 ACR 779 : (2013) 1 ADJ 292

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 2(1), 2(k), 20, 49Juvenile Justice Act, 1986 — Section 2(H)Penal Code, 1860 (IPC) — Section 323, 324, 34

Read judgment

High Courts07 Dec 2012Dismissed

Mohammad Faisal and Others Vs State of U.P. and Others

Allahabad High Court · (2013) 4 ADJ 240

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22

Read judgment

High Courts06 Dec 2012Dismissed

Durga Prasad and Others Vs State of U.P. and Another

Allahabad High Court · (2013) 1 ACR 785 : (2013) 2 ALJ 556

Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 200, 200, 201, 202

Read judgment

High Courts06 Dec 2012

Vivek Anand Vs Life Insurance Corporation of India and Others

Allahabad High Court · (2012) 11 ADJ 508 : (2013) 3 AWC 3209

Life Insurance Corporation Act, 1956 — Section 48, 48(1)

Read judgment

High Courts06 Dec 2012

Smt. Noorul Subah and Another Vs Additional District Judge-I, Bijnor and Others

Allahabad High Court · (2013) 2 ADJ 454 : (2013) 3 ALJ 244

Transfer of Property Act, 1882 — Section 106, 111, 111(g), 114Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1)(bbb), 20(4)

Read judgment

High Courts06 Dec 2012