COURT ARCHIVE

Allahabad High Court judgments, 2012

3,764 judgments · page 11 of 189

High Courts05 Dec 2012Dismissed

Yogesh Yadav @ Sonu Vs State of U.P. and Another

Allahabad High Court · (2013) 1 ACR 745

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12(3)(a)(ii), 49, 52Penal Code, 1860 (IPC) — Section 201, 302, 364

High Courts05 Dec 2012Allowed

Smt. Radha Devi Vs Special Judge and Others

Allahabad High Court · (2013) 2 ADJ 299

Civil Procedure Code, 1908 (CPC) — Section 15, 16Provincial Small Cause Courts Act, 1887 — Section 15, 15(2), 15(3), 23

High Courts05 Dec 2012Dismissed

Sri Narayan Soni Vs State of U.P. and Others

Allahabad High Court · (2013) 2 ADJ 205 : (2013) 1 UPLBEC 293

Finance Act, 1994 — Section 78

High Courts05 Dec 2012Dismissed

Ram Bahor Vs Ram Abhilakh Pandey and Others

Allahabad High Court · (2012) 12 AHC CK 0154

High Courts05 Dec 2012Allowed

Vijay Sharma Vs State of U.P.

Allahabad High Court · (2012) 12 AHC CK 0151

Penal Code, 1860 (IPC) — Section 420, 467, 468, 471

High Courts05 Dec 2012Dismissed

Umesh Kumar Vs Arun Kumar and Others

Allahabad High Court · (2012) 12 AHC CK 0114

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(c)

High Courts05 Dec 2012Dismissed

Rameshwer Prasad Pandey Vs Praveen Kumar Darwari

Allahabad High Court · (2012) 12 AHC CK 0112

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17

High Courts05 Dec 2012Dismissed

Seema Mathur (Smt.) and Others Vs Alok Mathur

Allahabad High Court · (2012) 12 AHC CK 0104

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts05 Dec 2012Allowed

Om Prakash Birdhare Vs District Judge Jhansi and Others

Allahabad High Court · (2012) 12 AHC CK 0103

High Courts05 Dec 2012Dismissed

Chandra Pal Gupta Vs Mathura Dutt Pant

Allahabad High Court · (2012) 12 AHC CK 0099

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22

High Courts05 Dec 2012Dismissed

Nisar Abbas Vs Saleem and Others

Allahabad High Court · (2012) 12 AHC CK 0095

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(c)

High Courts05 Dec 2012Dismissed

Ran Veer Singh Vs State of U.P.and Others

Allahabad High Court · (2012) 12 AHC CK 0076

High Courts05 Dec 2012

Rajesh Kumar Vs Rajendra Kumar Saxena and Others

Allahabad High Court · (2013) 2 AWC 1647

High Courts05 Dec 2012Dismissed

Smt. Sharda Devi Vs State of U.P. and Others

Allahabad High Court · (2013) 3 ALJ 186 : (2013) 2 AWC 1649

Central Excises and Salt Act, 1944 — Section 35, 35B, 35EE, 35G, 35HLimitation Act, 1963 — Section 10, 11, 12, 12(2), 13Payment of Wages Act, 1936 — Section 15, 15(2), 17, 17(1)

High Courts05 Dec 2012Allowed

Narendra Kumar Vs State of U.P. and Others

Allahabad High Court · (2013) 1 ADJ 228 : (2013) 2 ALJ 737 : (2013) 2 AWC 1665 : (2013) 2 AWC 1663

Constitution of India, 1950 — Article 226

High Courts04 Dec 2012Dismissed

Rajesh Kumar Misra Vs State of U.P. and Others

Allahabad High Court · (2013) 1 ADJ 401

Uttar Pradesh Intermediate Education Act, 1921 — Section 16, 16(6)

High Courts04 Dec 2012Allowed

Suresh Kumar Vs State of U.P. and Others

Allahabad High Court · (2013) 2 ADJ 592

High Courts04 Dec 2012Dismissed

Guru Kripa Manufacturing Private Ltd. Vs M/s. Duro Pipe Industries Private Ltd. and Another

Allahabad High Court · (2012) 11 ADJ 475 : AIR 2013 All 97 : AIR 2013 All 91 : (2013) 2 ALJ 595 : (2013) 3 AWC 2506

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, Order 6 Rule 17, Order 7 Rule 11Trade Marks Act, 1999 — Section 134, 2(h), 23, 27, 27(1)

High Courts04 Dec 2012

Ram Gopal Shukla Vs State of U.P. and Others

Allahabad High Court · (2013) 2 ADJ 268

High Courts04 Dec 2012Allowed

Kumari Sita Kumari Vs State of U.P. and Others

Allahabad High Court · (2013) 1 ADJ 348

Constitution of India, 1950 — Article 14, 15