High Courts04 Dec 2012
Bhaiya Lal Yadav Vs Commissioner, Allahabad Division and others
Allahabad High Court · (2013) 136 FLR 916
COURT ARCHIVE
Allahabad High Court judgments, 2012
3,764 judgments · page 12 of 189
High Courts04 Dec 2012Dismissed
Abhinav Singh Vs State of U.P. and Others
Allahabad High Court · (2013) 2 AWC 1619 : (2013) 1 UPLBEC 190
Constitution of India, 1950 — Article 226
High Courts04 Dec 2012Dismissed
Maya Vs State of Uttar Pradesh and others
Allahabad High Court · (2013) 4 AWC 3972 : (2013) 1 AWC 637
Constitution of India, 1950 — Article 14
High Courts04 Dec 2012Dismissed
Mohd.Iqbal Vs Vth A.D.J. & Others
Allahabad High Court · (2012) 12 AHC CK 0096
High Courts04 Dec 2012Dismissed
Satya Narayan Singh Vs A.C.J.(S.D.)/A.C.J.M.IIIrd, Sultanpur and Others
Allahabad High Court · (2012) 12 AHC CK 0087
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts04 Dec 2012Dismissed
Smt. Manju Misra Vs Union of India and Others
Allahabad High Court · (2013) 1 ADJ 755
Constitution of India, 1950 — Article 73
High Courts04 Dec 2012
Shrawan Kumar Vs Nirmala Mauji Lal
Allahabad High Court · (2013) 3 ALJ 651
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 26
High Courts04 Dec 2012Allowed
Mohammad Athar and Others Vs State of U.P.
Allahabad High Court · (2013) 63 VST 233
Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 8
High Courts04 Dec 2012Dismissed
M/s. Jay Shree Industries (India) Vs CCE
Allahabad High Court · (2013) 2 ADJ 44
Central Excises and Salt Act, 1944 — Section 35G
High Courts03 Dec 2012Allowed
Abhay Sood and Others Vs Babu Batuk Nath and Others
Allahabad High Court · (2013) 1 ADJ 419
Civil Procedure Code, 1908 (CPC) — Section 115, 9Constitution of India, 1950 — Article 39, 39A
High Courts03 Dec 2012Dismissed
Smt. Vijai Kumari Vs State of U.P.
Allahabad High Court · (2013) 2 ACR 1250
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Dec 2012Dismissed
Chandra Shekhar Rawat and Others Vs State of U.P. and Others
Allahabad High Court · (2013) 2 ADJ 459 : (2013) 4 AWC 4344
Police Act, 1981 — Section 2Uttar Pradesh Police Regulations, 1948 — Regulation 525
High Courts03 Dec 2012Dismissed
Shrikant Pandey Vs Ramshabad Mishra
Allahabad High Court · (2013) 3 ADJ 731 : (2013) 4 AWC 4187 : (2013) 136 FLR 869
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 3, 9Civil Procedure Code, 1908 (CPC) — Section 24, 3Constitution of India, 1950 — Article 226, 227
High Courts03 Dec 2012Dismissed
Inamul Haque Vs State of U.P. and Another
Allahabad High Court · (2013) 3 ALJ 238 : (2013) 2 AWC 1621 : (2013) 1 UPLBEC 186
High Courts03 Dec 2012Dismissed
Smt. Munni Devi and Others Vs State of U.P. and Others
Allahabad High Court · (2013) 2 AWC 1546
Constitution of India, 1950 — Article 235Criminal Procedure Code, 1973 (CrPC) — Section 24
High Courts03 Dec 2012Dismissed
Phulwari and Others Vs State of U.P.
Allahabad High Court · (2013) 1 ACR 891
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts03 Dec 2012
Rafi Ullah (Deceased) and Others Vs Civil Judge (S.D.), Basti and Another
Allahabad High Court · (2012) 12 AHC CK 0036
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3A
High Courts03 Dec 2012Allowed
Om Prakash Sharma Vs State of U.P. and Others
Allahabad High Court · (2013) 5 ADJ 514
High Courts03 Dec 2012Allowed
Arun Kumar and Another Vs State of U.P. and Others
Allahabad High Court · (2013) 1 ACR 784 : (2013) 1 ADJ 290
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 137, 137(2), 138
High Courts03 Dec 2012Allowed
Sanjay Raj Vs State of U.P. and Others
Allahabad High Court · (2013) 2 ADJ 558