High Courts03 Dec 2012Allowed
Mohini Devi Vs State of U.P. and Others
Allahabad High Court · (2013) 2 ADJ 611 : (2013) 1 UPLBEC 302
COURT ARCHIVE
Allahabad High Court judgments, 2012
3,764 judgments · page 13 of 189
High Courts30 Nov 2012Dismissed
Surya Bali and Others Vs Ram Shiromani and Others
Allahabad High Court · (2012) 11 AHC CK 0130
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Nov 2012Dismissed
Ajai Kumar Garg & Others Vs Vith A.D.J., Bareilly & Others
Allahabad High Court · (2012) 11 AHC CK 0128
Provincial Small Cause Courts Act, 1887 — Section 18, 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(c)
High Courts30 Nov 2012Allowed
Rakesh Chandra Vs State of U.P.
Allahabad High Court · (2012) 11 AHC CK 0127
Penal Code, 1860 (IPC) — Section 302, 304
High Courts30 Nov 2012Dismissed
Janeshwar Prasad Vs State of U.P.
Allahabad High Court · (2013) 2 ACR 2335 : (2013) 3 ALJ 222
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 32Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts30 Nov 2012
Haji Ehsan Elahi Vs Additional District Judge and Another
Allahabad High Court · (2013) 2 ADJ 126 : (2013) 3 ALJ 20
Civil Procedure Code, 1908 (CPC) — Section 92, 93Mussalman Wakf Act, 1923 — Section 10, 11, 12, 13, 13Mussalman Wakf Validating Act, 1913 — Section 2, 2, 2(1), 2(b), 3, 3
High Courts30 Nov 2012Allowed
Swami Nath Vs Lakhan Lal
Allahabad High Court · (2013) 4 ADJ 215 : (2013) 3 ALJ 48
High Courts29 Nov 2012Allowed
Ramdhari Vs Additional Commissioner (J) and Others
Allahabad High Court · (2012) 11 ADJ 249
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122C, 122C(3), 123(2)
High Courts29 Nov 2012Allowed
Uma Pandey and Others Vs State of U.P. and Others
Allahabad High Court · (2013) 2 ADJ 480 : (2013) 3 AWC 3223
Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 21
High Courts29 Nov 2012Dismissed
Shiv Bahadur Yadav Vs State of U.P. and Others
Allahabad High Court · (2012) 11 AHC CK 0138
Uttar Pradesh Procedure for Direct Recruitment for Group C Posts (Outside the Purview of the Uttar Pradesh Public Service Commission) Rules, 2002 — Rule 6
High Courts29 Nov 2012Partly Allowed
Jaswant Singh Vs State of U.P.& Ors.
Allahabad High Court · (2012) 11 AHC CK 0103
High Courts29 Nov 2012Dismissed
M/s. Minerva Diesel Engines Pvt. Ltd. Vs P.O., Labour Court, Agra and Another
Allahabad High Court · (2012) 11 ADJ 278 : (2013) 136 FLR 783 : (2013) 1 LLJ 673 : (2013) 1 LLN 401 : (2013) LLR 256
Constitution of India, 1950 — Article 226
High Courts29 Nov 2012Dismissed
Deep Chandra Vs Smt. Shakuntla
Allahabad High Court · (2013) 2 ADJ 263 : (2013) 4 ALJ 539
Hindu Marriage Act, 1955 — Section 11, 5, 7Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 169(2), 171(1)(a), 171(1)(iv), 171(2)
High Courts29 Nov 2012Dismissed
Munesh Chandra Pachauri Vs State of U.P. and Others
Allahabad High Court · (2013) 4 AWC 3477
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 123Uttar Pradesh Co-operative Societies Act, 1965 — Section 70
High Courts29 Nov 2012Allowed
Ganga Singh Vs Jamuna Singh and Others
Allahabad High Court · (2012) 11 ADJ 306 : (2013) 3 ALJ 169
High Courts29 Nov 2012Dismissed
Maqsood Beg Vs Smt. Shakeela Begum and Others
Allahabad High Court · (2013) 4 AWC 3510
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(3), 20, 20(2), 20(2)(a), 20(4)
High Courts27 Nov 2012Dismissed
Triloki Singh Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2013) 6 ADJ 668 : (2013) 3 AWC 3051
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 19, 229B, 3, 3(2A)
High Courts27 Nov 2012
Jagdish Chandra Gupta and Another Vs State of U.P.
Allahabad High Court · (2013) 1 ACR 1007
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 106, 113B, 114
High Courts27 Nov 2012Allowed
Nathu Vs State of U.P.
Allahabad High Court · (2013) 1 ACR 958
Penal Code, 1860 (IPC) — Section 307, 307, 308, 309, 310
High Courts27 Nov 2012
Ashok and Others Vs State of U.P. and Another
Allahabad High Court · (2013) 1 ACR 949
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(2), 190(1)(a), 193, 200Penal Code, 1860 (IPC) — Section 147, 148, 149, 193, 216A