High Courts13 Dec 2012Dismissed
Raj Kumar @Raju and Another Vs Ajay Pal Singh and Another
Allahabad High Court · (2012) 12 AHC CK 0089
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Allahabad High Court judgments, 2012
3,764 judgments · page 7 of 189
High Courts13 Dec 2012Allowed
Randhir Singh Vs State of U.P.
Allahabad High Court · (2013) 1 ACR 777
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(3), 161, 164, 198Penal Code, 1860 (IPC) — Section 342, 363, 364, 376, 392
High Courts13 Dec 2012
Chandrapal Vs State of U.P.
Allahabad High Court · (2013) 1 ACR 796
Penal Code, 1860 (IPC) — Section 429, 436, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts13 Dec 2012Dismissed
Haneef Vs State of U.P.
Allahabad High Court · (2013) 2 ACR 1267 : (2013) 2 ALJ 757
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 118, 201, 302, 34
High Courts12 Dec 2012Dismissed
Sangram Pal Vs State of U.P.
Allahabad High Court · (2013) 1 ACR 755
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Penal Code, 1860 (IPC) — Section 302, 34, 380, 457
High Courts12 Dec 2012Dismissed
Pradeep Kumar and Others Vs University Grant Commission and Another
Allahabad High Court · (2013) 2 ADJ 562
High Courts12 Dec 2012Dismissed
Jhinnu Vs Joint Director of Consolidation, Indra Bhawan, Lucknow and Others
Allahabad High Court · (2012) 12 AHC CK 0159
Civil Procedure Code, 1908 (CPC) — Section 24Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 65(1A)
High Courts12 Dec 2012Disposed Of
Ravi Shankar Jaiswal @ Gauri Shankar Vs State of U.P.and Others
Allahabad High Court · (2012) 12 AHC CK 0152
Electricity Act, 2003 — Section 164, 53, 54, 67, 68Telegraph Act, 1885 — Section 10, 11, 16Works of Licensees Rules, 2006 — Rule 3
High Courts12 Dec 2012Partly Allowed
Murarilal (In Jail) Vs State of U.P.
Allahabad High Court · (2012) 12 AHC CK 0150
Penal Code, 1860 (IPC) — Section 376, 506
High Courts12 Dec 2012Dismissed
Yasin and Another Vs Murari Lal
Allahabad High Court · (2012) 12 AHC CK 0141
Civil Procedure Code, 1908 (CPC) — Order 50 Rule 1(a)Provincial Small Cause Courts Act, 1887 — Section 15
High Courts12 Dec 2012Dismissed
Kamil Vs State of U.P.
Allahabad High Court · (2012) 12 AHC CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts12 Dec 2012Disposed Of
Kharpattu @ Bhagirathi and Others Vs Deputy Director of Consolidation Sultanpurand Others
Allahabad High Court · (2012) 12 AHC CK 0086
Limitation Act, 1963 — Section 5
High Courts12 Dec 2012Dismissed
Rati Ram Vs State of U.P.
Allahabad High Court · (2013) 2 ACR 1262 : (2013) 2 ALJ 791
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts12 Dec 2012
Surendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2013) 1 AWC 879
Civil Procedure Code, 1908 (CPC) — Section 151Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 195, 197, 198, 198(1)(c), 198(6)
High Courts12 Dec 2012Dismissed
State of U.P. Vs Ram Kumar and Others
Allahabad High Court · (2013) 2 ACR 1418
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts12 Dec 2012Dismissed
Commissioner of Income Tax Vs Udit Narain Agrawal
Allahabad High Court · (2013) 255 CTR 102
Income Tax Act, 1961 — Section 131, 133(6), 68
High Courts12 Dec 2012
Mohd. Aslam Siddiqui Vs Smt. Irfana Kidwai and Another
Allahabad High Court · (2013) 3 ADJ 52
Constitution of India, 1950 — Article 136, 226Transfer of Property Act, 1882 — Section 106
High Courts12 Dec 2012Dismissed
Gajadhar and Another Vs State of U.P.
Allahabad High Court · (2013) 2 ACR 1284
Criminal Procedure Code, 1973 (CrPC) — Section 300, 302, 304, 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34
High Courts12 Dec 2012Dismissed
Satendra Kumar Singh Vs Chairman and Managing Director and Others
Allahabad High Court · (2013) 137 FLR 778
High Courts11 Dec 2012
Nasaruddin @ Raja Vs State of U.P.
Allahabad High Court · (2013) 1 ACR 797
Criminal Procedure Code, 1973 (CrPC) — Section 439Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7A