High Courts16 Dec 1932Allowed
In Re: A Pleader of Allahabad
Allahabad High Court · (1932) 12 AHC CK 0010
COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 2 of 18
High Courts15 Dec 1932Dismissed
Ejaz Husain and Another Vs Govind Pershad
Allahabad High Court · (1932) 12 AHC CK 0043
High Courts15 Dec 1932
Cantonment Board Vs L. Kanhaiya Lal
Allahabad High Court · AIR 1933 All 163
Cantonments Act, 1924 — Section 84
High Courts15 Dec 1932
Lalta Prasad Vs Kifayat Husain and Others
Allahabad High Court · AIR 1933 All 905
High Courts15 Dec 1932
Mrs. Beatrice Honor Agatha Goodal Vs Mr. Harrylock Charles David Goodal
Allahabad High Court · AIR 1933 All 135(1) : (1933) ILR (All) 243
Divorce Act, 1869 — Section 45, 7
High Courts14 Dec 1932
Ram Tawakal Tewari Vs Mt. Dulari and Others
Allahabad High Court · (1932) 12 AHC CK 0023
High Courts09 Dec 1932Dismissed
Navin Chandra Vs Ram Devi and Others
Allahabad High Court · AIR 1933 All 161 : 147 Ind. Cas. 212
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 88
High Courts09 Dec 1932
Pt. Madho Prasad Vyas Vs B. Madho Prasad
Allahabad High Court · (1932) 12 AHC CK 0020
High Courts09 Dec 1932
Harimal Vs Emperor
Allahabad High Court · AIR 1933 All 135
Civil Procedure Code, 1908 (CPC) — Section 61Criminal Procedure Code, 1898 (CrPC) — Section 386
High Courts09 Dec 1932
B. Hargobind Das Vs Moti Chand and Another
Allahabad High Court · AIR 1933 All 337 : 145 Ind. Cas. 577
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts07 Dec 1932Dismissed
Rai Sahib Pandit Sheo Kumar Vs Rai Bahadur Balbhaddar Prasad Tewari
Allahabad High Court · 147 Ind. Cas. 185
High Courts07 Dec 1932Dismissed
Sheo Kumar Vs Bal Bhaddar Prasad
Allahabad High Court · AIR 1933 All 138(1)
High Courts07 Dec 1932
Nand Ram Vs (Seth) Purshotam Das and Others
Allahabad High Court · AIR 1933 All 203 : 145 Ind. Cas. 615
Transfer of Property Act, 1882 — Section 55(2)
High Courts05 Dec 1932Dismissed
Abdul Aziz Khan Vs Mt. Kaniz Fatima and Another
Allahabad High Court · AIR 1933 All 302 : 145 Ind. Cas. 754
Registration Act, 1908 — Section 35(1)(c)
High Courts05 Dec 1932
(Dubey) Amba Lal Vs Firm Ram Gopal-Madho Prasad
Allahabad High Court · (1932) 12 AHC CK 0006
High Courts02 Dec 1932Allowed
Mt. Bhagwati Vs Dist. Judge of Aligarh
Allahabad High Court · AIR 1933 All 480