High Courts08 Jan 1932
Ram Sahai Vs Debi Din
Allahabad High Court · AIR 1932 All 614 : (1932) ILR (All) 482 : 139 Ind. Cas. 170
Bundelkhand Land Alienation Act, 1903 — Section 16Civil Procedure Code, 1908 (CPC) — Section 2
COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 18 of 18
High Courts07 Jan 1932Dismissed
Chaube Bhan Datt Vs Chaube Moti Lal
Allahabad High Court · (1932) 01 AHC CK 0048
High Courts07 Jan 1932Dismissed
Basdeo Prasad Vs Mt. Sakina Begum and Others
Allahabad High Court · AIR 1933 All 73 : 140 Ind. Cas. 106
High Courts07 Jan 1932Dismissed
Chaube Bhan Dat Vs Chube Moti Lal
Allahabad High Court · (1932) 01 AHC CK 0037
High Courts07 Jan 1932Dismissed
Jagdish Narain and Another Vs Hazari Lal
Allahabad High Court · (1932) 01 AHC CK 0015
High Courts06 Jan 1932Disposed Of
Puttoo Lal and Others Vs Munshi Lal and Others
Allahabad High Court · (1932) 01 AHC CK 0031
High Courts06 Jan 1932Dismissed
Mt. Bhagwanti Vs Mt. Dhanwani and Others
Allahabad High Court · AIR 1932 All 319 : 140 Ind. Cas. 68
High Courts06 Jan 1932Disposed Of
(Syed) Afzal Husain Vs Mirza Mohammad Ahsan and Another
Allahabad High Court · (1932) 01 AHC CK 0022
High Courts06 Jan 1932
Nasarullah Vs S. Wajid Ali and Another
Allahabad High Court · (1932) 01 AHC CK 0002
High Courts05 Jan 1932Disposed Of
Mt. Ram Kunwar Vs Amar Nath and Another
Allahabad High Court · AIR 1932 All 361 : (1932) ILR (All) 472
High Courts04 Jan 1932Dismissed
Kripa Ram Vs Kunwar Bahadur
Allahabad High Court · AIR 1932 All 256 : (1932) ILR (All) 467
High Courts02 Jan 1932Allowed
Basant Lal Takhat Singh Vs Commissioner of Income Tax, U.P.
Allahabad High Court · AIR 1932 All 451
High Courts02 Jan 1932Dismissed
Mahommad Salimullah Khan Vs Khalilurrahman Khan
Allahabad High Court · (1932) 01 AHC CK 0011
High Courts02 Jan 1932
BASANT LAL-THAKAT SINGH Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1933) 1 ITR 141
Transfer of Property Act, 1882 — Section 100
High Courts02 Jan 1932
Mohammad Salim Ullah Khan Vs Khan Bahadur Maulvi Khalil-Ur-Rahman Khan
Allahabad High Court · (1932) 01 AHC CK 0001