High Courts03 Feb 1932Dismissed
Lal Bahadur Vs Emperor
Allahabad High Court · AIR 1933 All 42 : 140 Ind. Cas. 97
Penal Code, 1860 (IPC) — Section 109, 418, 420
COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 16 of 18
High Courts03 Feb 1932Allowed
Gobardhan Das Vs Dau Dayal
Allahabad High Court · (1932) 02 AHC CK 0031
High Courts03 Feb 1932Disposed Of
Raghunandan and Others Vs Shew Nandan and Others
Allahabad High Court · (1932) 02 AHC CK 0008
High Courts01 Feb 1932Dismissed
Salle Singh Vs Mullo Singh
Allahabad High Court · AIR 1932 All 656
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Feb 1932Dismissed
Bhupendra Narain Singh Vs Ashtabhuja Ratan Kuer
Allahabad High Court · AIR 1932 All 379
High Courts01 Feb 1932
Shahzad Singh Vs Madan Gopal and Another
Allahabad High Court · AIR 1933 All 146 : 140 Ind. Cas. 120
High Courts29 Jan 1932Disposed Of
Gobardhan Das and Another Vs Afzal Husain and Others
Allahabad High Court · AIR 1932 All 553
High Courts29 Jan 1932Disposed Of
Pandit Sridat Vs Mohar Singh and Another
Allahabad High Court · AIR 1932 All 403
High Courts29 Jan 1932
Bandhan Singh Vs Mt. Daulata Kuar and Another
Allahabad High Court · AIR 1933 All 152
General Clauses Act, 1897 — Section 5(1)
High Courts28 Jan 1932Disposed Of
(Bohra) Reoti Prasad Vs Kunji Lal
Allahabad High Court · AIR 1933 All 90 : (1932) ILR (All) 539
High Courts28 Jan 1932Allowed
Musammat Anandi Devi Vs Mohan Lal and Others
Allahabad High Court · (1932) 01 AHC CK 0047
High Courts28 Jan 1932Allowed
Mt. Anandi Devi Vs Mohan Lal and Others
Allahabad High Court · (1932) 01 AHC CK 0032
High Courts26 Jan 1932Allowed
In Re: A Reference Under Section 57(1)(b) of Stamp Act.
Allahabad High Court · 137 Ind. Cas. 337
Companies Act, 1913 — Section 104Companies Act, 1913 — Section 104Companies Act, 1913 — Section 104
High Courts26 Jan 1932Allowed
Harnam Chandar Vs Rup Chand and Others
Allahabad High Court · AIR 1932 All 382 : (1932) ILR (All) 532
High Courts26 Jan 1932Disposed Of
In Re: Incorporation of Swadeshi Cotton Mills Company Ltd.
Allahabad High Court · AIR 1932 All 291
High Courts25 Jan 1932Disposed Of
Bhajja Vs Mohammad Said Khan
Allahabad High Court · (1932) 01 AHC CK 0043
High Courts22 Jan 1932Dismissed
Kanhaiya Lal Vs Mt. Machadei
Allahabad High Court · AIR 1932 All 550(1) : (1932) ILR (All) 523
High Courts22 Jan 1932Dismissed
Sheo Narain Vs Bala Rao
Allahabad High Court · AIR 1932 All 348 : 137 Ind. Cas. 198
High Courts21 Jan 1932Dismissed
B. Nand Kishore Vs Behari Lal and Others
Allahabad High Court · AIR 1932 All 600 : 140 Ind. Cas. 470
Contract Act, 1872 — Section 253