High Courts18 Feb 1932Disposed Of
Mela Ram Gorwara Vs Secy. of State
Allahabad High Court · AIR 1932 All 381 : 137 Ind. Cas. 205
COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 15 of 18
High Courts18 Feb 1932Dismissed
Mohammad Ahmad Saeed Khan Vs Kishori Lal and Another
Allahabad High Court · AIR 1932 All 375
High Courts16 Feb 1932Allowed
Sabir Husain and Another Vs Farzand Hasan and Others
Allahabad High Court · AIR 1932 All 406 : (1932) ILR (All) 608
High Courts16 Feb 1932Dismissed
(K.S. Molvi Sheikh) Mohammad Vs Seth Sagar Mal
Allahabad High Court · AIR 1932 All 407
High Courts16 Feb 1932
Badri Pande Vs Chhangur Pandey
Allahabad High Court · AIR 1933 All 102 : 140 Ind. Cas. 113
High Courts15 Feb 1932Dismissed
In Re: R.V.A. Stock
Allahabad High Court · AIR 1932 All 384 : (1932) ILR (All) 625 : 137 Ind. Cas. 201
High Courts15 Feb 1932Dismissed
Chhotey Lal Panna Lal Vs R.K. Railway and Another
Allahabad High Court · (1932) 02 AHC CK 0004
High Courts13 Feb 1932Disposed Of
A.U. John and Others Vs Suraj Bhan and Others
Allahabad High Court · (1932) 02 AHC CK 0007
High Courts12 Feb 1932Disposed Off
In Re: L.C. DeSouza
Allahabad High Court · (1932) ILR (All) 548 : 138 Ind. Cas. 70
General Clauses Act, 1897 — Section 27Income Tax Act, 1961 — Section 22(2)General Clauses Act, 1897 — Section 27
High Courts12 Feb 1932Dismissed
Mahabir Pershad and Another Vs Chittoo Lal and Others
Allahabad High Court · (1932) ILR (All) 546 : 138 Ind. Cas. 272
Agra Pre-emption Act, 1922 — Section 9Agra Pre-emption Act, 1922 — Section 9Agra Pre-emption Act, 1922 — Section 9
High Courts12 Feb 1932Dismissed
Mahabir Pershad and Another Vs Chitto Lal and Another
Allahabad High Court · AIR 1932 All 372
High Courts12 Feb 1932Allowed
Gopal Vs Emperor
Allahabad High Court · AIR 1932 All 507 : 137 Ind. Cas. 208(1)
High Courts10 Feb 1932Dismissed
Ambika Prasad and Others Vs Emperor
Allahabad High Court · 139 Ind. Cas. 106
Criminal Procedure Code, 1898 (CrPC) — Section 42Penal Code, 1860 (IPC) — Section 187
High Courts10 Feb 1932Dismissed
L. Bishambhar Nath Vs The Agra Electric Store Ltd.
Allahabad High Court · (1932) 02 AHC CK 0027
High Courts10 Feb 1932Dismissed
Amika Prasad and Others Vs Emperor
Allahabad High Court · AIR 1932 All 506
High Courts06 Feb 1932
Dhonkal Singh and Another Vs Harbans Lal
Allahabad High Court · (1932) 02 AHC CK 0001
High Courts04 Feb 1932Dismissed
Makkhan Lal and Others Vs Mt. Sardar Kunwar and Another
Allahabad High Court · (1932) 02 AHC CK 0023