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Allahabad High Court judgments, 1932

355 judgments · page 13 of 18

High Courts18 Mar 1932Allowed

Pandit Chitar Singh Vs Lala Lachmi Narain

Allahabad High Court · 138 Ind. Cas. 103

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 86Civil Procedure Code, 1908 (CPC) — Order 21 Rule 86Civil Procedure Code, 1908 (CPC) — Order 21 Rule 86
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High Courts08 Mar 1932Dismissed

Haltma Begam Vs Muhammad Mohitullah and Another

Allahabad High Court · (1932) ILR (All) 742

Uttar Pradesh Land Revenue Act, 1901 — Section 112, 115, 233(K), 241Uttar Pradesh Land Revenue Act, 1901 — Section 112, 115, 233(K), 241Uttar Pradesh Land Revenue Act, 1901 — Section 112, 115, 233(K), 241
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