High Courts14 Apr 1932Dismissed
District Board of Farrukhabad and Others Vs Ikhlaque Husain
Allahabad High Court · (1932) 04 AHC CK 0031
COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 12 of 18
High Courts14 Apr 1932
L. Ram Charan Lal Vs Mt. Hanifa Khatun and Another
Allahabad High Court · (1932) 04 AHC CK 0004
High Courts13 Apr 1932Dismissed
Md. Said Khan Vs Md. Abdus Sami Khan and Another
Allahabad High Court · AIR 1932 All 664
High Courts13 Apr 1932Allowed
Mt. Shiyam Dei Vs Bankey Lal and Others
Allahabad High Court · (1932) 04 AHC CK 0021
High Courts10 Apr 1932
Jag Narain Pande and Another Vs Mata Badal and Another
Allahabad High Court · (1932) 04 AHC CK 0026
High Courts10 Apr 1932
In Re: Balkishun
Allahabad High Court · (1932) ILR (All) 790
Court Fees Act, 1870 — Section 13, 19, 5Court Fees Act, 1870 — Section 13, 19, 5Court Fees Act, 1870 — Section 13, 19, 5
High Courts08 Apr 1932Disposed Of
Sarju Prasad Sonar Vs Mahadeo Prasad Pandey and Another
Allahabad High Court · (1932) 04 AHC CK 0010
High Courts08 Apr 1932
Majhli Dullaya Vs Munna Lal
Allahabad High Court · AIR 1932 All 571 : 140 Ind. Cas. 292
Bundelkhand Land Alienation Act, 1903 — Section 16
High Courts05 Apr 1932Dismissed
Laraiti Vs Ch. Shiam Sunder Lal and Another
Allahabad High Court · (1932) 04 AHC CK 0022
High Courts04 Apr 1932Dismissed
L. Joti Prasad and Others Vs B. Har Prasad
Allahabad High Court · AIR 1932 All 473
High Courts01 Apr 1932Dismissed
Mohammad Said Vs Mohammad Hanif and Others
Allahabad High Court · (1932) 04 AHC CK 0017
High Courts01 Apr 1932Allowed
Mahabali Prasad Vs H.N. Palmer
Allahabad High Court · (1932) 04 AHC CK 0013
High Courts31 Mar 1932Dismissed
Nawal Kishore Vs Sarju and Another
Allahabad High Court · (1932) 03 AHC CK 0029
High Courts29 Mar 1932Dismissed
Dambar Lal Vs B. Chand Mal and Others
Allahabad High Court · AIR 1932 All 484
High Courts29 Mar 1932Dismissed
B. Madan Mohan Lal Vs Mt. Sheoraj Kunwar
Allahabad High Court · (1932) 03 AHC CK 0019