High Courts31 May 1932Allowed
Mt. Kaulpati Kunwar and Another Vs Ram Baran Singh and Others
Allahabad High Court · (1932) 05 AHC CK 0015
COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 10 of 18
High Courts27 May 1932Disposed Of
Kishan Chand and Another Vs Lachhmi Chand and Others
Allahabad High Court · (1932) 05 AHC CK 0008
High Courts27 May 1932
Sahu Deputy Shankar Vs Mangal Sen and Another
Allahabad High Court · (1932) 05 AHC CK 0003
High Courts26 May 1932Dismissed
In Re: matter of and Advocate of Benares
Allahabad High Court · AIR 1932 All 492 : (1932) ILR (All) 912
High Courts26 May 1932
Shukrulla and Others Vs Mt. Zuhra Bibi and Others
Allahabad High Court · AIR 1932 All 512 : (1932) ILR (All) 916
High Courts25 May 1932Dismissed
Sarabdeo Bharthi Vs Ram Bali and Another
Allahabad High Court · (1932) 05 AHC CK 0022
High Courts25 May 1932Disposed Of
Badri Prasad Misir Vs Bijai Nand Tewari and Another
Allahabad High Court · (1932) 05 AHC CK 0021
High Courts25 May 1932Dismissed
Kali Charan Singh and Another Vs Janak Deo Singh and Others
Allahabad High Court · (1932) 05 AHC CK 0020
High Courts25 May 1932Dismissed
Tota Ram and Others Vs Ram Lal and Others
Allahabad High Court · (1932) 05 AHC CK 0014
High Courts23 May 1932Dismissed
Ram Shankar Vs Secretary of State and Another
Allahabad High Court · (1932) 05 AHC CK 0009
High Courts23 May 1932
Bishambhar Nath Vs Achal Singh
Allahabad High Court · AIR 1932 All 651 : (1932) ILR (All) 891 : 140 Ind. Cas. 123
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 May 1932
Mangal Misir and Another Vs Ramlagan Misir and Others
Allahabad High Court · (1932) 05 AHC CK 0002
High Courts11 May 1932Dismissed
Sharda Prasad Vs Emperor
Allahabad High Court · (1932) 05 AHC CK 0011
High Courts06 May 1932
Bhagwan Sahai and Others Vs Ram Chander and Others
Allahabad High Court · AIR 1932 All 693
Agra Tenancy Act, 1926 — Section 267
High Courts06 May 1932Dismissed
Yar Mahomed Vs Bansi Singh and Others
Allahabad High Court · (1932) 05 AHC CK 0016
High Courts06 May 1932Dismissed
Hira Singh and Another Vs Chandan Singh and Others
Allahabad High Court · AIR 1932 All 663 : (1932) ILR (All) 877
Agra Tenancy Act, 1926 — Section 267
High Courts05 May 1932Dismissed
In re: Narain-Das Mohan Lal of Benares
Allahabad High Court · AIR 1933 All 231
Income Tax Act, 1961 — Section 52
High Courts05 May 1932Disposed Of
Mt. Kaniz Fatma Vs Yad Husain and Others
Allahabad High Court · (1932) 05 AHC CK 0017
High Courts05 May 1932
NARAIN DAS MOHAN LAL, IN RE.
Allahabad High Court · (1933) 1 ITR 182
Income Tax Act, 1961 — Section 52
High Courts03 May 1932Dismissed
Babu Harnarain Sahi Vs Sadhu Govind Rai
Allahabad High Court · AIR 1932 All 551 : (1932) ILR (All) 874