High Courts13 Jun 1932Dismissed
Ram Agyan Pandey Vs Chatrughun Singh
Allahabad High Court · (1932) 06 AHC CK 0020
COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 9 of 18
High Courts13 Jun 1932Dismissed
Barmha Singh and Others Vs Emperor
Allahabad High Court · (1932) 06 AHC CK 0014
High Courts10 Jun 1932Dismissed
Ram Ratan and Another Vs Emperor
Allahabad High Court · AIR 1932 All 582
High Courts10 Jun 1932Disposed Of
Bahadur Lal Vs Judges of the High Court
Allahabad High Court · (1932) 06 AHC CK 0025
High Courts10 Jun 1932Allowed
Mohammad Rafi and Another Vs Kripa Ramji and Another
Allahabad High Court · (1932) 06 AHC CK 0018
High Courts10 Jun 1932Dismissed
Edna May Olivia Hardless Vs Harold Richard Hardless
Allahabad High Court · AIR 1932 All 536 : 145 Ind. Cas. 845
High Courts08 Jun 1932Dismissed
Ram Kumar and Others Vs Lala Girdhari Lal and Another
Allahabad High Court · AIR 1932 All 712
High Courts07 Jun 1932Dismissed
Emperor Vs Mirza Mohammad Ibrahim
Allahabad High Court · 138 Ind. Cas. 768
Criminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts07 Jun 1932Allowed
Shri Kishan Lal and Others Vs Bijai Singh and Others
Allahabad High Court · AIR 1932 All 701 : (1932) ILR (All) 998
Agra Tenancy Act, 1926 — Section 3(2)Transfer of Property Act, 1882 — Section 52
High Courts07 Jun 1932Dismissed
Jauhari and Another Vs Tunday
Allahabad High Court · (1932) 06 AHC CK 0033
High Courts07 Jun 1932Dismissed
Ram Charan Sahu Vs Jumna Prasad Sahu
Allahabad High Court · (1932) 06 AHC CK 0013
High Courts06 Jun 1932Disposed Of
Narsingh Narain Vs Ram Chandra Pandey and Others
Allahabad High Court · (1932) 06 AHC CK 0034
High Courts06 Jun 1932Dismissed
Krishna Murari Lal Vs Dixit Chaturbhuj
Allahabad High Court · (1932) 06 AHC CK 0032
High Courts06 Jun 1932
Mt. Afzali Begam Vs Lala Kanhaya Lal
Allahabad High Court · AIR 1932 All 511 : (1932) ILR (All) 968
High Courts02 Jun 1932Dismissed
Emperor Vs Raja Ram and Another
Allahabad High Court · AIR 1932 All 581
Criminal Procedure Code, 1898 (CrPC) — Section 337Penal Code, 1860 (IPC) — Section 395
High Courts02 Jun 1932Dismissed
Mt. Salona Bibi and Another Vs Bu Ali Khan and Others
Allahabad High Court · (1932) 06 AHC CK 0017
High Courts01 Jun 1932Dismissed
B. Shahzad Singh Vs Mt. Jiachha Kunwar and Others
Allahabad High Court · (1932) 06 AHC CK 0024
High Courts01 Jun 1932Dismissed
Mt. Saghir Fatma Bibi and Another Vs Brij Rai Singh and Another
Allahabad High Court · (1932) 06 AHC CK 0016
High Courts01 Jun 1932Dismissed
Musammat Saghir Fatima Bibi and Another Vs Brij Raj Singh and Another
Allahabad High Court · (1932) 06 AHC CK 0007