High Courts22 Jul 1932Allowed
Ram Chandra and Others Vs Mt. Dhapo and Others
Allahabad High Court · (1932) 07 AHC CK 0008
COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 7 of 18
High Courts22 Jul 1932
B. Satya Nidhan Banerji Vs Md. Hazabber Ali Khan
Allahabad High Court · AIR 1933 All 93
Agra Tenancy Act, 1926 — Section 253Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jul 1932Allowed
Chanderdeo Chaube Vs Megh Narain
Allahabad High Court · AIR 1933 All 111
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6
High Courts21 Jul 1932Dismissed
Kr. Amba Sahai and Another Vs Nathu and Another
Allahabad High Court · (1932) 07 AHC CK 0009
High Courts19 Jul 1932Allowed
Behari and Another Vs Mt. Muthra and Others
Allahabad High Court · AIR 1933 All 55
Agra Tenancy Act, 1926 — Section 24
High Courts19 Jul 1932
Dakhani and Others Vs Emperor
Allahabad High Court · AIR 1933 All 128 : (1933) ILR (All) 68
Criminal Procedure Code, 1898 (CrPC) — Section 404Penal Code, 1860 (IPC) — Section 149
High Courts18 Jul 1932Dismissed
Hirambho Nath Banerji Vs Sarojini Devi
Allahabad High Court · (1932) 07 AHC CK 0014
High Courts18 Jul 1932Dismissed
Chiranji Lal Vs Mahadeo Prasad
Allahabad High Court · (1932) 07 AHC CK 0005
High Courts15 Jul 1932Dismissed
Mt. Hamidan Bibi Vs Nanhe Mai and Another
Allahabad High Court · AIR 1933 All 372
Specific Relief Act, 1877 — Section 9
High Courts11 Jul 1932Disposed Of
Sahu Ram Kishore Vs Seth Chiranji Lal
Allahabad High Court · AIR 1933 All 68
High Courts08 Jul 1932Dismissed
Karan Singh Vs Sadho Ram and Others
Allahabad High Court · (1932) 07 AHC CK 0016
High Courts08 Jul 1932Dismissed
Amraj Singh and Others Vs Shambhu Singh and Others
Allahabad High Court · (1932) 07 AHC CK 0007
High Courts08 Jul 1932Disposed Of
Bhola Umar and Another Vs Mt. Kausilla and Others
Allahabad High Court · (1932) 07 AHC CK 0006
High Courts07 Jul 1932Disposed Of
Ram Nath Vs Nanak Chand and Others
Allahabad High Court · (1932) 07 AHC CK 0015
High Courts28 Jun 1932Dismissed
Jai Karan Vs Panchaiti Akhara Chota Naya Udasi Nanak Shahi
Allahabad High Court · AIR 1933 All 49
Limitation Act, 1963 — Section 20
High Courts28 Jun 1932
Bhajani Lal and Others Vs Secy. of State
Allahabad High Court · (1932) 06 AHC CK 0012
High Courts25 Jun 1932
Parmeshar Kurmi and Another Vs Bakhtawar Pande and Others
Allahabad High Court · AIR 1933 All 20 : (1932) ILR (All) 1092
Court Fees Act, 1870 — Article 5(I)
High Courts24 Jun 1932Allowed
Mufti Mohammad Hasnain Vs Rustam Ali
Allahabad High Court · (1932) 06 AHC CK 0046
High Courts24 Jun 1932
Sarbati and Others Vs Zaminpal and Others
Allahabad High Court · (1932) 06 AHC CK 0005
High Courts23 Jun 1932
L. Jagannath Prasad and Others Vs Chunni Lal and Others
Allahabad High Court · (1932) 06 AHC CK 0006