High Courts04 Nov 1932Dismissed
Ratan Lal Vs Mukandi Lal and Another
Allahabad High Court · AIR 1933 All 299
Transfer of Property Act, 1882 — Section 78
COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 5 of 18
High Courts04 Nov 1932
Bhawani Prasad and Others Vs Secy. of State and Another
Allahabad High Court · AIR 1933 All 168 : (1933) ILR (All) 153
Civil Procedure Code, 1908 (CPC) — Section 2(14)
High Courts04 Nov 1932
In Re: R., a Pleader
Allahabad High Court · AIR 1933 All 224 : (1933) ILR (All) 148 : 145 Ind. Cas. 847
Legal Practitioners Act, 1879 — Section 12
High Courts03 Nov 1932Disposed Of
Zamin Ali and Another Vs Mt. Azizunnissa and Others
Allahabad High Court · (1932) 11 AHC CK 0020
High Courts03 Nov 1932
Kashi Prasad Vs Chhabi Lal and Others
Allahabad High Court · AIR 1933 All 410(1) : 145 Ind. Cas. 586
Limitation Act, 1963 — Article 113
High Courts27 Oct 1932Dismissed
Alif Khan Vs Wajid Ali and Others
Allahabad High Court · (1932) 10 AHC CK 0022
High Courts26 Oct 1932
Panna Lal Vs Basdeo
Allahabad High Court · AIR 1933 All 118
Agra Tenancy Act, 1926 — Section 253Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Oct 1932Disposed Of
Mt. Kaushillya Vs Arat Lal
Allahabad High Court · AIR 1933 All 196 : 150 Ind. Cas. 532
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts24 Oct 1932
Moti Chand Vs Balram Das
Allahabad High Court · AIR 1933 All 116 : (1933) ILR (All) 136
High Courts21 Oct 1932Dismissed
Mrs. Edna May Olivia Hardless Vs Mr. Harold Richard Hardless
Allahabad High Court · AIR 1933 All 56 : (1933) ILR (All) 134 : 140 Ind. Cas. 62
Evidence Act, 1872 — Section 126
High Courts20 Oct 1932
Pragmadho Singh and Others Vs Emperor
Allahabad High Court · AIR 1933 All 40 : (1933) ILR (All) 132
High Courts19 Oct 1932Allowed
Suraj Narain Lal Vs Emperor
Allahabad High Court · AIR 1933 All 213
Penal Code, 1860 (IPC) — Section 304
High Courts19 Oct 1932Disposed Of
Lala Ramji Mal Vs Devi Prasad
Allahabad High Court · (1932) 10 AHC CK 0017
High Courts18 Oct 1932Disposed Of
Gauri Singh and Another Vs Bechu Singh and Others
Allahabad High Court · AIR 1933 All 97
Transfer of Property Act, 1882 — Section 67, 68
High Courts18 Oct 1932
Sarnam Prasad and Another Vs Sunder Sahu and Others
Allahabad High Court · AIR 1933 All 120
North Western Provinces Tenancy Act, 1901 — Section 25
High Courts18 Oct 1932
Panna Lal-Sham Lal Vs Abdullah Usman and Others
Allahabad High Court · AIR 1933 All 117
Provincial Insolvency Act, 1920 — Section 5
High Courts14 Oct 1932
Kinder Singh and Others Vs Emperor
Allahabad High Court · AIR 1933 All 160 : 145 Ind. Cas. 880
Penal Code, 1860 (IPC) — Section 306
High Courts14 Oct 1932
Mr. J.W. Carol Vs Mrs. J.W. Carol and Another
Allahabad High Court · AIR 1933 All 39
Divorce Act, 1869 — Section 3(1)
High Courts14 Oct 1932Dismissed
In Re: Abhey Ram Chunni Lal
Allahabad High Court · (1932) 10 AHC CK 0012
High Courts14 Oct 1932Dismissed
Mannu Naik and Another Vs Mathura Prasad and Others
Allahabad High Court · (1932) 10 AHC CK 0011