High Courts18 Nov 1932
Ahmadi Begam Vs Munshi Ishaq Mohammad and Another
Allahabad High Court · (1932) 11 AHC CK 0013
COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 4 of 18
High Courts17 Nov 1932Dismissed
Mohammad Ishaq Vs Om Parkash and Others
Allahabad High Court · AIR 1933 All 227
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts17 Nov 1932
Muhammad Ishaq Vs Om Parkash and Others
Allahabad High Court · 146 Ind. Cas. 451
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts16 Nov 1932Disposed Of
Balkrishan and Another Vs Mt. Bundia and Others
Allahabad High Court · (1932) 11 AHC CK 0021
High Courts16 Nov 1932
Bala Prasad Vs Balkrishan and Another
Allahabad High Court · (1933) ILR (All) 196
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts16 Nov 1932
Bala Prasad Vs Bal Krishan and Another
Allahabad High Court · (1933) ILR (All) 196
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts16 Nov 1932
Dwarka Prasad and Others Vs Mt. Jasoda Kunwar and Others
Allahabad High Court · AIR 1933 All 958 : 147 Ind. Cas. 999
Specific Relief Act, 1877 — Section 42
High Courts16 Nov 1932
Shib Charan Das Ganga Prasad Vs Ram Sukhi and Others
Allahabad High Court · (1932) 11 AHC CK 0003
High Courts14 Nov 1932Dismissed
Rajendra Behari Lal Vs B. Gulzari Lal and Others
Allahabad High Court · AIR 1933 All 747 : (1933) ILR (All) 182 : 147 Ind. Cas. 844
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts14 Nov 1932
Alfred Robert Jones Vs Mt. Titli
Allahabad High Court · AIR 1933 All 122 : (1933) ILR (All) 185
Divorce Act, 1869 — Section 19(3)Hindu Marriage Act, 1955 — Section 5
High Courts14 Nov 1932
Mohammad Irfan Ali Khan and Another Vs Mohammad Tahir Ali Khan
Allahabad High Court · (1932) 11 AHC CK 0004
High Courts14 Nov 1932
Ramdeo Ahir Vs Naipal Ahir and Others
Allahabad High Court · (1932) 11 AHC CK 0001
High Courts11 Nov 1932Dismissed
District Board Vs Baijnath Prasad
Allahabad High Court · AIR 1934 All 458
High Courts10 Nov 1932Disposed Of
Mohammad Shafiq Ahmad and Another Vs Mt. Ram Katori and Another
Allahabad High Court · AIR 1933 All 191 : (1933) ILR (All) 179 : 145 Ind. Cas. 622
High Courts10 Nov 1932
Abdul Karim Vs Kallan
Allahabad High Court · AIR 1933 All 166 : 147 Ind. Cas. 198
Civil Procedure Code, 1908 (CPC) — Section 104(f)
High Courts09 Nov 1932
Ambika Prosad Upadhya Vs M. Sada Sheo Lal
Allahabad High Court · (1932) 11 AHC CK 0009
High Courts08 Nov 1932Dismissed
Mt. kishwar Jahan Begam Vs Zafar Mohammad Khan
Allahabad High Court · (1932) 11 AHC CK 0030
High Courts08 Nov 1932Disposed Of
Raghunath Das and Others Vs Emperor
Allahabad High Court · AIR 1933 All 211 : 145 Ind. Cas. 400
Penal Code, 1860 (IPC) — Section 406
High Courts08 Nov 1932Dismissed
Dilsukh Rai Baijnath and Another Vs Dwarka Dass
Allahabad High Court · (1932) 11 AHC CK 0025
High Courts07 Nov 1932Dismissed
Indarjit Singh Vs Jaddu and Others
Allahabad High Court · (1932) 11 AHC CK 0026