High Courts14 Oct 1932
ABHEY RAM CHUNNI LAL, IN RE.
Allahabad High Court · (1933) 1 ITR 126
Income Tax Act, 1961 — Section 23(2)
COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 6 of 18
High Courts13 Oct 1932Allowed
(Syed) Raza Husain Vs District Board
Allahabad High Court · AIR 1933 All 104
High Courts13 Oct 1932Dismissed
Sukhdeoji and Others Vs Ram Lal
Allahabad High Court · AIR 1933 All 108
Agra Tenancy Act, 1926 — Section 267
High Courts13 Oct 1932Dismissed
Ch. Bachchan Lal Vs Narottam Datt and Others
Allahabad High Court · AIR 1933 All 59
Registration Act, 1908 — Section 17(6)
High Courts12 Oct 1932Disposed Of
Lala Manmohan Das Vs Pt. Krishna Kant Malaviya
Allahabad High Court · (1932) 10 AHC CK 0009
High Courts12 Oct 1932
Shiam Lal Vs Jaswant Singh and Others
Allahabad High Court · (1932) 10 AHC CK 0004
High Courts05 Oct 1932Allowed
Gurdial and Others Vs Emperor
Allahabad High Court · AIR 1933 All 46 : (1933) ILR (All) 119
Penal Code, 1860 (IPC) — Section 424
High Courts27 Sept 1932
Haris Chandra and Another Vs Emperor
Allahabad High Court · AIR 1933 All 94
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts26 Sept 1932Allowed
Ram Prasad Vs Emperor
Allahabad High Court · AIR 1933 All 95 : 140 Ind. Cas. 497
Criminal Law (Amendment) Act, 1908 — Section 17(1)
High Courts16 Sept 1932Allowed
Qabul and Others Vs Emperor
Allahabad High Court · (1932) 09 AHC CK 0006
High Courts05 Sept 1932Disposed Of
Tara Chand and Others Vs Emperor
Allahabad High Court · AIR 1933 All 949 : 147 Ind. Cas. 1164
High Courts02 Sept 1932Dismissed
Ram Chand and Others Vs Emperor
Allahabad High Court · AIR 1933 All 114 : (1933) ILR (All) 117
Penal Code, 1860 (IPC) — Section 380, 395
High Courts01 Sept 1932Dismissed
Badri Prasad Vs Jhamman
Allahabad High Court · (1932) 09 AHC CK 0002
High Courts29 Jul 1932
Emperor Vs Chittira
Allahabad High Court · AIR 1933 All 115
Criminal Tribes Act, 1911 — Section 23Penal Code, 1860 (IPC) — Section 454
High Courts26 Jul 1932Dismissed
Dhiraj Lal-Ram Prasad Vs Sir Jacob Behrens and Sons.
Allahabad High Court · (1932) 07 AHC CK 0011
High Courts25 Jul 1932Allowed
Nazir and Others Vs Emperor
Allahabad High Court · (1932) 07 AHC CK 0012
High Courts23 Jul 1932
S. Muzaffaruddin Ahmad Vs S. Murtaza Husain
Allahabad High Court · (1932) 07 AHC CK 0002