High Courts22 Jun 1932Dismissed
Sahdeo Das Vs Raja Ram and Others
Allahabad High Court · (1932) 06 AHC CK 0042
COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 8 of 18
High Courts22 Jun 1932
Mt. Kishun Piyari and Another Vs Gopal Narain and Others
Allahabad High Court · AIR 1932 All 676
High Courts22 Jun 1932Dismissed
L. Shantilal Vs Agha Dost Mohammad Khan and Others
Allahabad High Court · AIR 1932 All 641 : (1932) ILR (All) 1081 : 140 Ind. Cas. 56
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Court Fees Act, 1870 — Section 13
High Courts21 Jun 1932Dismissed
Mt. Sabratan and Another Vs Dhanpat Gadariya and Another
Allahabad High Court · (1932) 06 AHC CK 0044
High Courts21 Jun 1932
Lachman Singh and Others Vs Surendra Bahadur Singha and Others
Allahabad High Court · (1932) 06 AHC CK 0028
High Courts21 Jun 1932
Mt. Bibi Kasturi and Another Vs Balmukand
Allahabad High Court · AIR 1933 All 106 : (1932) ILR (All) 1048
Provincial Small Cause Courts Act, 1887 — Section 23, 25
High Courts20 Jun 1932
Badri Nath and Another Vs Raja Ram and Others
Allahabad High Court · (1932) 06 AHC CK 0008
High Courts17 Jun 1932Disposed Of
Syed Saeed Ahmed Vs Syed Raza Hussain and Others
Allahabad High Court · AIR 1933 All 57 : (1932) ILR (All) 1031
Civil Procedure Code, 1908 (CPC) — Section 47, 96
High Courts16 Jun 1932Allowed
Gresham Life Insurance Society, Ltd. Vs Collector of Etawah
Allahabad High Court · (1932) 06 AHC CK 0030
High Courts16 Jun 1932Disposed Of
Kishore Lal Vs Balkishan
Allahabad High Court · AIR 1932 All 660 : (1932) ILR (All) 824
Civil Procedure Code, 1908 (CPC) — Section 11, 24
High Courts16 Jun 1932Dismissed
Piyare Lal Vs Chunnilal and Others
Allahabad High Court · (1932) 06 AHC CK 0019
High Courts15 Jun 1932Dismissed
Shankar Lal Vs Mt. Hashmi Begam and Another
Allahabad High Court · AIR 1932 All 700 : (1932) ILR (All) 1028
Limitation Act, 1963 — Section 19
High Courts15 Jun 1932
Chandrabhan Vs Rajkumar and Others
Allahabad High Court · AIR 1933 All 100 : (1932) ILR (All) 1019
Limitation Act, 1963 — Section 6, 9
High Courts15 Jun 1932
(Lala) Sri Ram Vs L. Jai Kishun Lal and Others
Allahabad High Court · (1932) 06 AHC CK 0003
High Courts14 Jun 1932Dismissed
Bharosa Shukul Vs Mt. Manbasi Kuer and Another
Allahabad High Court · (1932) 06 AHC CK 0035
High Courts14 Jun 1932Allowed
Bharsoa Shukul Vs Musammat Manbasi Kuer and Another
Allahabad High Court · (1932) 06 AHC CK 0004
High Courts13 Jun 1932Allowed
Anand Singh and Another Vs Collector of Bijnor and Others
Allahabad High Court · (1932) 06 AHC CK 0026
High Courts13 Jun 1932Dismissed
Kanauji Lal Vs Chiranji Lal and Others
Allahabad High Court · (1932) 06 AHC CK 0022