High Courts02 Dec 1932Allowed

Bhola Umar Vs Mst. Kausilla and Others

Allahabad High Court · (1932) 12 AHC CK 0011

Hindu Widows Remarriage Act, 1856 — Section 2Hindu Widows Remarriage Act, 1856 — Section 2Hindu Widows Remarriage Act, 1856 — Section 2