COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 14 of 18
Badri Chadan Vs Raja Indrajit Pertab Bahadur Saheb
Allahabad High Court · (1932) 03 AHC CK 0018
Mt. Munna Kunwari Vs Lakhnath Sahai and Others
Allahabad High Court · AIR 1932 All 648
Badri Chandan Vs Raja Indrajit Pertab Bahadur Saheb
Allahabad High Court · (1932) 03 AHC CK 0006
(Lala) Chandi Ram and Others Vs (Lala) Kunj Behari Lal and Others
Allahabad High Court · AIR 1932 All 383
Durga Shanker and Others Vs Lala Ganga Sahai and Others
Allahabad High Court · AIR 1932 All 500
Subah Lal Vs Fateh Mohamad
Allahabad High Court · (1932) 03 AHC CK 0016
Muzaffarnagar Bank, Ltd. Vs Hafizuddin and Others
Allahabad High Court · AIR 1933 All 10
Gajadhar Prasad and Others Vs Gauri Shankar and Another
Allahabad High Court · (1932) 02 AHC CK 0025
Faqir Chand and Another Vs Kundan Singh and Others
Allahabad High Court · AIR 1932 All 351 : (1932) ILR (All) 622
Mt. Siraj Fatima and Others Vs Mahmood Ali and Others
Allahabad High Court · (1932) 02 AHC CK 0009
Official Receiver of Moradabad Vs Haji Murtaza Ali and Others
Allahabad High Court · (1932) 02 AHC CK 0030
Basant Rai and Others Vs Lala Ganga Ram and Another
Allahabad High Court · AIR 1932 All 386
Chaudhari Karan Singh Vs Lal Singh and Others
Allahabad High Court · (1932) 02 AHC CK 0034
Mt. Chand Rekha Vs Babu Janki Prasad
Allahabad High Court · AIR 1932 All 404
Abdul and Another Vs Emperor
Allahabad High Court · AIR 1932 All 580
Inayat Husain Vs Bashir Ahmad and Another
Allahabad High Court · (1932) 02 AHC CK 0022
Rama Shankar Vs Iqbal Husain
Allahabad High Court · AIR 1932 All 450