High Courts16 Sept 1941Allowed
Jagat Singh Bist Chaudhri Vs Behari Lal and Premlal Sah and Others
Allahabad High Court · (1941) 09 AHC CK 0016
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Criminal Procedure Code, 1898 (CrPC) — Section 386
COURT ARCHIVE
Allahabad High Court judgments, 1941
125 judgments · page 3 of 7
High Courts16 Sept 1941Dismissed
Ghura and Others Vs Emperor
Allahabad High Court · (1941) 09 AHC CK 0014
High Courts16 Sept 1941Allowed
Parbhoo and Others Vs Emperor
Allahabad High Court · AIR 1941 All 402 : (1941) 11 AWR 320
High Courts16 Sept 1941Dismissed
Ramanand Lal and Another Vs Damodar Das and Others
Allahabad High Court · (1941) 09 AHC CK 0001
High Courts09 Sept 1941Dismissed
Punjab National Bank Ltd. Vs Vishwa Nath Khanna and Others
Allahabad High Court · AIR 1941 All 363 : (1941) 11 AWR 987
High Courts09 Sept 1941Allowed
Ram Gopal Insane, through Fateh Chand Vs Shanti Lal
Allahabad High Court · (1941) 09 AHC CK 0009
High Courts05 Sept 1941Allowed
Abdul Hashim Vs Srimad Jagatguru Sri Mahant Malik Arjun alias Sri Oanchakshar Shiba Acharya Maha Swami Jangam (Plaintiff) and Mahant Shivanath Puri and another
Allahabad High Court · (1941) 09 AHC CK 0018
High Courts05 Sept 1941Dismissed
Bajrang Sahai Vs Mt. Mulia
Allahabad High Court · AIR 1941 All 399 : (1941) 11 AWR 903
High Courts05 Sept 1941
J.C. Chandiok, Liquidator of Public Benefit Provident Insurance Society Ltd. Vs Pearey Lal and others
Allahabad High Court · (1941) 09 AHC CK 0002
High Courts02 Sept 1941Allowed
Agha Syed Ayub Ali Shah Vs Kali Charan
Allahabad High Court · AIR 1941 All 400 : (1941) 11 AWR 960
High Courts02 Sept 1941Allowed
Bindeshri Tewari and Others Vs Ram Lakhan Tewari and Another
Allahabad High Court · (1941) 09 AHC CK 0004
High Courts01 Sept 1941Dismissed
Sardar Singh Vs Mst. Champa and Others
Allahabad High Court · (1941) 09 AHC CK 0015
High Courts29 Aug 1941Dismissed
Devi Prasad Sri Krishna Prasad Ltd. and Another Vs Secretary of State
Allahabad High Court · AIR 1941 All 377 : (1941) 11 AWR 891
High Courts28 Aug 1941Dismissed
Basdeo Singh Vs Sheo Shankar Halwai and Others
Allahabad High Court · AIR 1941 All 396 : (1941) 11 AWR 904
High Courts28 Aug 1941Disposed Of
Lala Ram das Vs Nawab Ata Husain
Allahabad High Court · AIR 1941 All 397 : (1941) 11 AWR 840
High Courts27 Aug 1941
Hafiz Mohammad Ismail and Another Vs Minicipal Board and Others
Allahabad High Court · AIR 1941 All 392 : (1941) 11 AWR 289
High Courts26 Aug 1941
Mahant Som Giri Vs Mahant Ram Ratan Giri and Others
Allahabad High Court · AIR 1941 All 387 : (1941) 11 AWR 283
High Courts25 Aug 1941Allowed
Raja Ram and Another Vs Mohammad Taqi Khan and Another
Allahabad High Court · (1941) 08 AHC CK 0003
High Courts22 Aug 1941Disposed Of
U.P. Government Vs L. Manmohan Das and Others
Allahabad High Court · AIR 1941 All 345 : (1941) 11 AWR 269 : (1941) 11 AWR 258
High Courts12 Aug 1941Allowed
L. Babu Lal and Others Vs Babu Satya Narain Prasad and Others
Allahabad High Court · AIR 1941 All 372 : (1941) 11 AWR 264 : (1941) 11 AWR 140