High Courts29 Oct 1941Dismissed
Latu Vs Smt. Rani Maha Laxmi Bai and another
Allahabad High Court · (1941) 10 AHC CK 0006
COURT ARCHIVE
Allahabad High Court judgments, 1941
125 judgments · page 2 of 7
High Courts29 Oct 1941Allowed
Sagar Mal and Another Vs Parshottam Das and Others
Allahabad High Court · (1941) 10 AHC CK 0004
High Courts28 Oct 1941Allowed
Pyare Lal and Others Vs Chhotey Lal and Others
Allahabad High Court · (1941) 10 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts28 Oct 1941Dismissed
Khalil Khan and Another Vs Mahboob Ali Mian and Others
Allahabad High Court · (1941) 10 AHC CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Oct 1941
Mrs. Grete Mc. Gowen Vs Mr. Thomas James Mc. Gowen
Allahabad High Court · (1941) 10 AHC CK 0011
Government of India Act, 1915 — Section 109(1)
High Courts10 Oct 1941Disposed Of
Babu Nandan Lal and another Vs Parsottam Sahu
Allahabad High Court · (1941) 10 AHC CK 0008
High Courts09 Oct 1941Dismissed
Mst. Masooma Bibi and others Vs Mohammad Said Khan and others
Allahabad High Court · (1941) 10 AHC CK 0002
Limitation Act, 1963 — Section 23
High Courts08 Oct 1941Allowed
Kalka Prasad and Another Vs Sarju Prasad and Another
Allahabad High Court · (1941) 10 AHC CK 0010
High Courts04 Oct 1941Allowed
Shri Nath Vs Puran Mal and another
Allahabad High Court · (1941) 10 AHC CK 0003
High Courts02 Oct 1941Dismissed
Nawab Muniruddaulah Dilawar Husain Vs Abdur Rahman Official Receiver
Allahabad High Court · (1941) 10 AHC CK 0001
High Courts26 Sept 1941Dismissed
Ram Lal Vs Official Liquidator Benares Bank Ltd., (in liquidation)
Allahabad High Court · (1941) 09 AHC CK 0006
High Courts25 Sept 1941Dismissed
Shyam Sundar Das Vs Gowri Nath Seth
Allahabad High Court · (1941) 09 AHC CK 0022
High Courts25 Sept 1941Allowed
Shiam Sunder and Another Vs Venny Prakash and Another
Allahabad High Court · (1941) 09 AHC CK 0017
High Courts24 Sept 1941Dismissed
Kammoon and others Vs Emperor
Allahabad High Court · (1941) 09 AHC CK 0005
High Courts22 Sept 1941Allowed
Mst. Chameli Vs State Kishan Garh
Allahabad High Court · (1941) 09 AHC CK 0020
High Courts18 Sept 1941Dismissed
Hon''ble Nawab Mohammad Yusuf and Another Vs Sarju Singh and Others
Allahabad High Court · (1941) 09 AHC CK 0003
High Courts17 Sept 1941Dismissed
Emperor Vs Abdul Hakim alias Hakima or Mohd. Ibrahim
Allahabad High Court · (1941) 09 AHC CK 0007
High Courts16 Sept 1941Allowed
Orendra Chandra Singh and Others Vs Bulaqi Ram and Others.
Allahabad High Court · (1941) 09 AHC CK 0019