COURT ARCHIVE

Allahabad High Court judgments, 1976

623 judgments · page 3 of 32

High Courts30 Nov 1976Dismissed

Jagdish Prasad Vs Union of India (UOI) and Others

Allahabad High Court · (1977) AWC 440

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 22, 3, 41Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 18

High Courts25 Nov 1976Partly Allowed

Gulab Chand Pandey Vs Deputy Director of Education, Varanasi and others

Allahabad High Court · (1976) 11 AHC CK 0023

Constitution of India, 1950 — Article 226

High Courts24 Nov 1976Dismissed

Smt. Nirmala Kanta Vs Mulk Raj Kohli and Another

Allahabad High Court · AIR 1977 All 145

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1

High Courts24 Nov 1976Dismissed

Phool Chand Bajrang Lal and Another Vs Income Tax Officer, "B"-Ward and Another

Allahabad High Court · (1977) 110 ITR 834

Income Tax Act, 1961 — Section 147

High Courts24 Nov 1976Allowed

Mohammad Habib Vs Deputy Director of Consolidation and Others

Allahabad High Court · (1977) AWC 66

Constitution of India, 1950 — Article 226

High Courts24 Nov 1976

State of U.P. Vs Buddha and Another

Allahabad High Court · (1977) ACR 87

Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 34

High Courts24 Nov 1976

Ram Lal and Another Vs State and Another

Allahabad High Court · (1977) ACR 121

Criminal Procedure Code, 1973 (CrPC) — Section 145, 517Penal Code, 1860 (IPC) — Section 379

High Courts23 Nov 1976Dismissed

Gopi Nath Madan Mohan and Another Vs Kishoria and Others

Allahabad High Court · (1977) ACJ 250

Limitation Act, 1963 — Section 3Motor Vehicles Act, 1988 — Section 110A

High Courts22 Nov 1976Partly Allowed

Pargan Chandra Vs State of U.P.

Allahabad High Court · (1977) CriLJ 903

Penal Code, 1860 (IPC) — Section 441, 447

High Courts22 Nov 1976Allowed

Bhahmawati Devi Vs State of U.P.and others

Allahabad High Court · (1976) 11 AHC CK 0031

Constitution of India, 1950 — Article 226Uttar Pradesh Basic Education Act, 1972 — Section 9Uttar Pradesh Municipal Board Educational Establishment Services Rules, 1954 — Rule 4

High Courts22 Nov 1976Allowed

Mohammad Sharif Mohammad Ameeer, Moradabad Vs Assistant Sugar Commissioner, Haldwani and another

Allahabad High Court · (1976) 11 AHC CK 0025

Constitution of India, 1950 — Article 226Uttar Pradesh Khandsari Sugar Manufacturers Licensing Order, 1967 — Rule 3, 4

High Courts19 Nov 1976Dismissed

S.P. Chaurasia Vs District Magistrate and Another

Allahabad High Court · (1977) AWC 113

Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457(1), 482Essential Commodities Act, 1955 — Section 6A

High Courts19 Nov 1976Dismissed

Mangal Prasad and Others Vs Krishna Kumar Maheshwari and Others

Allahabad High Court · AIR 1977 All 147

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 89, Order 21 Rule 90, 47

High Courts19 Nov 1976Allowed

Daya Ram Vs Chiraunji Lal and Another

Allahabad High Court · AIR 1977 All 449

Transfer of Property Act, 1882 — Section 105, 106, 111, 114A, 116

High Courts19 Nov 1976Dismissed

Jaswant Singh Vs The Cantonment Board, Meerut and Others

Allahabad High Court · AIR 1977 All 204

Cantonments Act, 1924 — Section 181, 185, 52Constitution of India, 1950 — Article 226

High Courts19 Nov 1976Dismissed

Hari Shanker Tiwari and others Vs State

Allahabad High Court · (1976) 11 AHC CK 0029

Companies Act, 1956 — Section 159, 162

High Courts18 Nov 1976Allowed

Sahkari Ganna Kraya Vikraya Evam Prakriyatmak Samiti Ltd , Bisalpur, District Pilibhit Vs Assistant Sugar Commissioner, Bareilly and another

Allahabad High Court · (1976) 11 AHC CK 0033

Constitution of India, 1950 — Article 226Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3B

High Courts18 Nov 1976Dismissed

Noor Hasan Vs State

Allahabad High Court · (1976) 11 AHC CK 0026

Prevention of Food Adulteration Act, 1954 — Section 11(4)

High Courts18 Nov 1976

Sridhar Gupta Vs State

Allahabad High Court · (1977) AWC 69

Penal Code, 1860 (IPC) — Section 441, 447Trade Unions Act, 1926 — Section 15

High Courts18 Nov 1976

Baboo alias Akbar Husain Vs State

Allahabad High Court · (1977) ACR 151

Criminal Procedure Code, 1973 (CrPC) — Section 488