High Courts16 Nov 1976Allowed

Ummaid Ali Vs State

Allahabad High Court · (1977) ACR 147

Criminal Procedure Code, 1973 (CrPC) — Section 108, 111, 113, 116, 116(6)
High Courts12 Nov 1976Allowed

Ram Swarup Vs State

Allahabad High Court · (1976) 11 AHC CK 0022

Penal Code, 1860 (IPC) — Section 441, 447Transfer of Property Act, 1882 — Section 106
High Courts10 Nov 1976

Kapoor Chand Vs Hazari Lal

Allahabad High Court · (1977) ACR 113

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 401, 540Penal Code, 1860 (IPC) — Section 406, 420