COURT ARCHIVE

Allahabad High Court judgments, 1976

623 judgments · page 32 of 32

High Courts05 Jan 1976Dismissed

Surendra and Others Vs State of U.P.

Allahabad High Court · (1976) AWC 277

Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 437(1), 439Penal Code, 1860 (IPC) — Section 147, 307, 323, 324

High Courts05 Jan 1976Dismissed

Allahabad High Court · (1976) AWC 354

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 5, 115, 144Provincial Small Cause Courts Act, 1887 — Section 25

High Courts05 Jan 1976Allowed

Allahabad High Court · (1979) AWC 227

Penal Code, 1860 (IPC) — Section 380, 411