COURT ARCHIVE

Allahabad High Court judgments, 1976

623 judgments · page 31 of 32

High Courts09 Jan 1976Dismissed

Jamshed alias Dalli Vs State of U.P.

Allahabad High Court · (1976) AWC 466

Penal Code, 1860 (IPC) — Section 302, 319, 394Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 19, 20, 20(3), 21

High Courts09 Jan 1976Dismissed

Jamshed Vs State of U.P.

Allahabad High Court · (1976) CriLJ 1680

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 19, 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 367, 482, 53

High Courts09 Jan 1976Disposed Of

Chandra Kumar Sah and Another Vs The District Judge and Others

Allahabad High Court · AIR 1976 All 328 : (1976) AWC 50

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 3, 34(8), 41, 42

High Courts09 Jan 1976

Onkar Nath Asrawal and Others Vs State

Allahabad High Court · (1976) CriLJ 1142

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 435, 438, 439, 87, 88Essential Commodities Act, 1955 — Section 3, 7

High Courts09 Jan 1976

Onkar Nath Agrawal and Others Vs State

Allahabad High Court · (1976) AWC 81

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 435, 438, 438(1), 439, 439Defence of India Rules, 1962 — Rule 36, 43

High Courts09 Jan 1976

Prem Char an and Others Vs State of U.P.

Allahabad High Court · (1976) CriLJ 1451

Criminal Procedure Code, 1973 (CrPC) — Section 167, 209, 309, 437, 439Penal Code, 1860 (IPC) — Section 201, 302

High Courts08 Jan 1976Allowed

Pravin Liladhar Dholakia Vs C.T.A. Pillai and Others

Allahabad High Court · (1976) CriLJ 1813

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 4, 5Constitution of India, 1950 — Article 22Guardians and Wards Act, 1890 — Section 44, 45

High Courts08 Jan 1976

M/S. KANPUR NATIONAL SUPPLY CO., KANPUR Vs THE COMMISSIONER OF Income Tax, KANPUR.

Allahabad High Court · (1976) 5 CTR 128

High Courts08 Jan 1976

M/S. KANPUR NATIONAL SUPPLY COMPANY, KANPUR Vs THE COMMISSIONER OF Income Tax, KANPUR.

Allahabad High Court · (1976) 5 CTR 126(1)

Income Tax Act, 1961 — Section 184, 188

High Courts07 Jan 1976Dismissed

Ram Pal Singh Vs Khandey and Others

Allahabad High Court · (1976) AWC 229 : (1976) RD 132

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27, 4(2), 49, 9

High Courts06 Jan 1976

Commissioner of Income Tax Vs G.L. Textiles

Allahabad High Court · (1977) 109 ITR 37

Income Tax Act, 1961 — Section 271(1)

High Courts06 Jan 1976

M/S. RAM CHANDRA SHIV SHANKAR Vs THE COMMISSIONER OF SALES TAX, LUCKNOW, U.P.

Allahabad High Court · (1976) 5 CTR 242(1)

Uttar Pradesh Sales Tax Act, 1948 — Section 3D(1)

High Courts06 Jan 1976Allowed

Krishna Rao Palne Vs Pramila Bai and Others

Allahabad High Court · (1976) AWC 360

Criminal Procedure Code, 1973 (CrPC) — Section 247, 488, 488(6), 561A

High Courts05 Jan 1976Allowed

M/S. CHEEKAY PHARMACY DISTRIBUTORS, AMROHA, MORADABAD Vs THE Income Tax OFFICER B WARD MORADABAD and Another

Allahabad High Court · (1976) 5 CTR 89

Income Tax Act, 1961 — Section 139, 184, 264

High Courts05 Jan 1976Allowed

Mithan Lal Vs State Transport Appellate Tribunal, U.P., Lucknow and Others

Allahabad High Court · AIR 1976 All 286

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 64

High Courts05 Jan 1976Disposed Of

Mohta Trading Co. Vs Commissioner of Sales Tax

Allahabad High Court · (1976) 38 STC 11

Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)

High Courts05 Jan 1976Dismissed

Rishi Kumar Gupta and Others Vs Nanoomal Yadav and Others

Allahabad High Court · AIR 1976 All 365

Uttar Pradesh Municipalities Act, 1916 — Section 34, 54A

High Courts05 Jan 1976

Commissioner, Sales Tax Vs Niazia Electric Works

Allahabad High Court · (1976) 38 STC 439

High Courts05 Jan 1976

M/S. MOHTA TRADING CO., VARANASI Vs COMMISSIONER OF SALES TAX, U.P. LUCKNOW.

Allahabad High Court · (1976) 5 CTR 68

Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)

High Courts05 Jan 1976

COMMISSIONER OF SALES TAX, U.P. LUCKNOW Vs NIAZIA ELECTRIC WORKS, LUCKNOW.

Allahabad High Court · (1976) 5 CTR 75