High Courts23 Jan 1976
PHOOL CHAND VARSHNEY Vs THE Commissioner of Income Tax , LUCKNOW and Others
Allahabad High Court · (1976) 5 CTR 113
Income Tax Act, 1922 — Section 66(2)
COURT ARCHIVE
Allahabad High Court judgments, 1976
623 judgments · page 30 of 32
High Courts21 Jan 1976Dismissed
Dr. Akhlaq Ali Khan Vs Narendra Gupta
Allahabad High Court · (1976) AWC 213
Criminal Procedure Code, 1973 (CrPC) — Section 456(2), 482, 522Penal Code, 1860 (IPC) — Section 448, 504, 506
High Courts21 Jan 1976
Raghavendra Singh Vs State of U.P. and Others
Allahabad High Court · (1976) CriLJ 1782
Criminal Procedure Code, 1973 (CrPC) — Section 309
High Courts21 Jan 1976Allowed
Anugarh Narain Ningh Vs The Commissioner, Allahabad Division and Others
Allahabad High Court · (1976) AWC 193
Uttar Pradesh Control of Goondas Act, 1970 — Section 2, 3, 3(1), 3(3), 4
High Courts20 Jan 1976Dismissed
Brij Behari Das Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1976) CriLJ 1407
Constitution of India, 1950 — Article 235Criminal Procedure Code, 1973 (CrPC) — Section 10, 107, 109, 110, 117
High Courts20 Jan 1976Dismissed
Brij Behari Das Chela Shiv Narain Das Vs State of Uttar Pradesh and Others
Allahabad High Court · (1976) AWC 188
Constitution of India, 1950 — Article 235Criminal Procedure Code, 1973 (CrPC) — Section 10, 10(2), 107, 109, 110
High Courts19 Jan 1976Dismissed
Brij Mohan and Others Vs The State of U.P. and Others
Allahabad High Court · AIR 1976 All 237
Land Acquisition Act, 1894 — Section 5A, 6
High Courts19 Jan 1976Dismissed
Jagdish Narain Bhatnagar and Others Vs The Additional District Judge (I) Bareilly and Others
Allahabad High Court · AIR 1976 All 493
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 21
High Courts16 Jan 1976Dismissed
Ram Charan Das Vs Brij Mohan Lal
Allahabad High Court · (1976) 01 AHC CK 0034
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts16 Jan 1976
Om Prakash Gupta and Another Vs State of U.P. and Another
Allahabad High Court · AIR 1976 All 371 : (1976) AWC 338
Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 371, 381
High Courts14 Jan 1976Dismissed
Chunni Lal Goyal S|o Sri Bal Mukund, R|o Moti Katra, Agra Vs State of U.P and others
Allahabad High Court · (1976) 01 AHC CK 0031
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7FUttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 6
High Courts14 Jan 1976
S. Gupta Vs State
Allahabad High Court · (1976) AWC 185
Factories Act, 1948 — Section 100, 100(1), 100(2), 92
High Courts12 Jan 1976Disposed Of
Dr. J.P. Kulshreshtha and Others Vs Chancellor, Allahabad University, Lucknow and Others
Allahabad High Court · AIR 1976 All 376
Allahabad University Act, 1921 — Section 32(2)Allahabad University Ordinances — Ordinance 9(2)
High Courts12 Jan 1976Allowed
Ramesh Chandra Srivastava Vs State of U.P.and another
Allahabad High Court · (1976) 01 AHC CK 0033
Uttar Pradesh Subsidiary Rules — Rule 199
High Courts12 Jan 1976Dismissed
Ramu Alias Ram Bharose Vs State
Allahabad High Court · (1976) 01 AHC CK 0029
Telegraph Wires (Unlawful Possession) Act, 1950 — Section 5, 7
High Courts12 Jan 1976
K.C. Sachdeva Vs State
Allahabad High Court · (1976) CriLJ 1208
Criminal Procedure Code, 1973 (CrPC) — Section 403Petroleum Act, 1934 — Section 2, 3, 7
High Courts10 Jan 1976Dismissed
Girja Shanker Vs Pati Ram
Allahabad High Court · (1976) 01 AHC CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 190(b)
High Courts10 Jan 1976Dismissed
Surya Mani Tewari Vs State of Uttar Pradesh
Allahabad High Court · (1976) 01 AHC CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 248(2)(a), 482, 484(2)(b)
High Courts09 Jan 1976Dismissed
Udai Bhan Singh Vs Sub-Divisional Officer
Allahabad High Court · (1976) AWC 98
Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1), 96A
High Courts09 Jan 1976Dismissed
Prem Charan and Others Vs State of U.P.
Allahabad High Court · (1976) AWC 364
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 209, 309, 437Penal Code, 1860 (IPC) — Section 201, 302