COURT ARCHIVE

Allahabad High Court judgments, 1976

623 judgments · page 5 of 32

High Courts09 Nov 1976Dismissed

Baijnath Singh and Another Vs Board of Revenue and Others

Allahabad High Court · (1977) AWC 155

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 35AConstitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 60, 65, 65A, 67, 68

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High Courts09 Nov 1976

Nazar Ali and Another Vs State

Allahabad High Court · (1977) ACR 63

Penal Code, 1860 (IPC) — Section 215, 411

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High Courts05 Nov 1976Disposed Of

J.M. Dutta Vs State of U.P. and Another

Allahabad High Court · (1977) AWC 88

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)

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High Courts05 Nov 1976Dismissed

Jagat Nath Wahal and Others Vs The U.P. State Road Transport Corporation and Others

Allahabad High Court · AIR 1977 All 83

Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226, 31(2)Motor Vehicles Act, 1939 — Section 135, 57(3)

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High Courts04 Nov 1976

Additional Commissioner of Income Tax Vs Smt. Vimla Mali

Allahabad High Court · (1977) 109 ITR 555

Income Tax Act, 1961 — Section 271(1)

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High Courts03 Nov 1976Dismissed

Ramesh Chandra and Another Vs Hari Shankar and Another

Allahabad High Court · AIR 1976 All 557

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2), 7A, 7F

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High Courts03 Nov 1976Allowed

R.N.Chaudhary Vs Municipal Board, Shahjahanpur and others

Allahabad High Court · (1976) 11 AHC CK 0024

Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 221

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High Courts02 Nov 1976Disposed Of

Jaswant Singh Vs State

Allahabad High Court · (1976) 11 AHC CK 0030

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High Courts01 Nov 1976Dismissed

Ram Kumar Vs State

Allahabad High Court · (1977) ACR 51

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 145, 151

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High Courts01 Nov 1976Allowed

V.D. Shukla Vs Ram Chandra

Allahabad High Court · (1977) ACR 53

Prevention of Food Adulteration Act, 1954 — Section 16, 7Probation of Offenders Act, 1958 — Section 4, 4

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High Courts31 Oct 1976

POORAN SINGH and Others Vs THE TOWN AREA COMMITTEE, BABUGARH, DISTRICT MEERUT and Another

Allahabad High Court · (1976) 5 CTR 129

Uttar Pradesh Town Areas Act, 1914 — Section 15B(3)

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High Courts28 Oct 1976Dismissed

Ullah Khan and Another Vs State

Allahabad High Court · (1977) ACR 75

Administration of Evacuee Property Act, 1950 — Section 45Criminal Procedure Code, 1973 (CrPC) — Section 195, 480, 482Penal Code, 1860 (IPC) — Section 120, 193

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High Courts28 Oct 1976Allowed

Deo Nath Vs City Board and Others

Allahabad High Court · (1977) AWC 102

Uttar Pradesh Municipalities Act, 1916 — Section 185, 186, 211, 303, 304

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High Courts28 Oct 1976Dismissed

O.P.Saini Vs State of Uttar Pradesh and others

Allahabad High Court · (1976) 10 AHC CK 0033

Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 11, 5(3), 9

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High Courts28 Oct 1976Dismissed

Nawab Mohammad Azhar Ullah Khan and another Vs State

Allahabad High Court · (1976) 10 AHC CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 195, 482Penal Code, 1860 (IPC) — Section 120B, 465

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High Courts27 Oct 1976Dismissed

Bhola Ram and Sons Vs Union of India (UOI) and Others

Allahabad High Court · (1977) AWC 106

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 2 Rule 2, 80Railways Act, 1989 — Section 77, 78B

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High Courts27 Oct 1976Disposed Of

RAJ KUMAR KOTWAJ Vs COMMISSIONER OF SALES TAX.

Allahabad High Court · (1977) 6 CTR 45

Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts27 Oct 1976Dismissed

Raj Kumar Kotwaj Vs Commissioner of Sales Tax

Allahabad High Court · (1977) 40 STC 141

Civil Procedure Code, 1908 (CPC) — Section 115General Clauses Act, 1897 — Section 2, 3

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High Courts27 Oct 1976Dismissed

Ram Adhin Vs Shyama Devi and Others

Allahabad High Court · (1977) AWC 33 : (1977) CriLJ 453

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482

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High Courts27 Oct 1976Dismissed

Kamta Prasad Vs Behari Lal

Allahabad High Court · AIR 1977 All 109

Civil Procedure Code, 1908 (CPC) — Section 104(2), 115Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2), 39, 40

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