High Courts12 Oct 1976
Shri Kant Shastri and Others Vs State of U.P. and Others
Allahabad High Court · (1977) ACR 79
Criminal Procedure Code, 1973 (CrPC) — Section 145, 147, 147(1A), 482
COURT ARCHIVE
Allahabad High Court judgments, 1976
623 judgments · page 7 of 32
High Courts11 Oct 1976Allowed
Neki Ram Vs State
Allahabad High Court · (1977) ACR 81
Criminal Procedure Code, 1973 (CrPC) — Section 10(2)Penal Code, 1860 (IPC) — Section 124
High Courts11 Oct 1976Allowed
Onkar Nath Dubey Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1977) AWC 78 : (1977) RD 40
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 6Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 4(2), 49, 5(2), 9A
High Courts11 Oct 1976Disposed Of
Hari Shankar Jain and Another Vs Executive Engineer, Rural Electrification Division
Allahabad High Court · (1977) 2 LLJ 429
Constitution of India, 1950 — Article 12Electricity (Supply) Act, 1948 — Section 3, 79Electricity Act, 1910 — Section 7
High Courts11 Oct 1976Disposed Off
Hari Shanker Jain and Another Vs Executive Engineer Rural Electrification Division and Others
Allahabad High Court · (1976) AWC 688
Constitution of India, 1950 — Article 12Electricity (Supply) Act, 1948 — Section 79Electricity Act, 1910 — Section 7
High Courts11 Oct 1976Allowed
Ashok Kumar Sinha Vs Lucknow University, Lucknow
Allahabad High Court · AIR 1977 All 132
Uttar Pradesh State Universities Act, 1973 — Section 52(1)
High Courts11 Oct 1976Dismissed
Chhakki Lal Vs IIIrd Additional District Judge, Mainpuri and Others
Allahabad High Court · AIR 1977 All 8
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 21, 23, 25(1)
High Courts11 Oct 1976
Swarn Anand and Others Vs Chief Judicial Magistrate and Another
Allahabad High Court · (1977) AWC 55 : (1977) CriLJ 355
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 397Penal Code, 1860 (IPC) — Section 109, 120B, 382, 426, 447
High Courts10 Oct 1976Dismissed
Niren Kumar Das Vs The District Judge, Pilibhit and Others
Allahabad High Court · AIR 1977 All 47
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16, 16(5), 17, 18
High Courts08 Oct 1976Allowed
Mohd. Shafi Khan Vs State of U.P.
Allahabad High Court · (1977) ACR 102 : (1976) RD 303
Criminal Procedure Code, 1898 (CrPC) — Section 107, 116, 144, 482
High Courts08 Oct 1976Allowed
Mohan Lal and Others Vs State of U.P.
Allahabad High Court · (1977) ACR 4
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111
High Courts08 Oct 1976Allowed
State Vs Gore Lal and Others
Allahabad High Court · (1977) ACR 110
Criminal Procedure Code, 1973 (CrPC) — Section 151APenal Code, 1860 (IPC) — Section 147, 323, 325
High Courts08 Oct 1976Dismissed
Gulzar Singh and Others Vs Bal Kishan Singh
Allahabad High Court · (1977) ACR 54
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482, 484, 484(2)Penal Code, 1860 (IPC) — Section 147, 148, 323, 325, 395
High Courts08 Oct 1976Allowed
Gopal Vs State
Allahabad High Court · (1977) AWC 38 : (1977) CriLJ 358
Penal Code, 1860 (IPC) — Section 302
High Courts08 Oct 1976Allowed
State of U.P. Vs Babu Lal
Allahabad High Court · AIR 1977 All 339
Prevention of Food Adulteration Act, 1954 — Section 10, 11, 16, 16(1), 2Prevention of Food Adulteration Rules, 1955 — Rule 44A
High Courts08 Oct 1976
State of Uttar Pradesh Vs Babu Lal
Allahabad High Court · (1977) AWC 307 : (1977) CriLJ 1233
Constitution of India, 1950 — Article 14, 19, 20Criminal Procedure Code, 1973 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 10, 11, 16, 19, 2
High Courts08 Oct 1976Dismissed
Niren Kumar Das Vs The District Judge and Others
Allahabad High Court · (1977) AWC 148
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17, 7Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16, 16(1), 16(5), 17
High Courts07 Oct 1976Dismissed
Umrao Singh Vs Santa Singh and Others
Allahabad High Court · (1977) ACR 57
Criminal Procedure Code, 1898 (CrPC) — Section 203Criminal Procedure Code, 1973 (CrPC) — Section 482, 484Penal Code, 1860 (IPC) — Section 149, 323, 34, 395
High Courts07 Oct 1976Dismissed
COMMISSIONER OF INCOME TAX Vs M/S. LAHORE WATCH CO.
Allahabad High Court · (1977) 6 CTR 62
Income Tax Act, 1961 — Section 271Income Tax Act, 1961 — Section 271Income Tax Act, 1961 — Section 271
High Courts07 Oct 1976Dismissed
Addl. Commissioner of Income Tax Vs Allahabad Milling Co.
Allahabad High Court · (1978) 111 ITR 111
Income Tax Act, 1961 — Section 215, 215(3), 246