High Courts06 Nov 1951Dismissed

Radhey Lal Vs Mt. Lareti

Allahabad High Court · AIR 1954 All 150 : (1952) 22 AWR 14

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 1(3), 14, 3
High Courts02 Nov 1951

Budhan Vs Sukhan and Others

Allahabad High Court · AIR 1952 All 678

Criminal Procedure Code, 1898 (CrPC) — Section 145, 438, 439Oaths Act, 1873 — Section 10, 11, 8, 9
High Courts26 Oct 1951Dismissed

Rudan Vs Ujagar Singh and Another

Allahabad High Court · AIR 1953 All 733 : (1952) 22 AWR 64

Specific Relief Act, 1877 — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 242Specific Relief Act, 1877 — Section 9
High Courts26 Oct 1951Dismissed

Mohan Lal Vs Kunwar Sen

Allahabad High Court · AIR 1953 All 598 : (1952) 22 AWR 80

Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 15, 3