High Courts16 Oct 1951Partly Allowed
Purshottam Das Banarsidas Vs State
Allahabad High Court · AIR 1952 All 470
Criminal Procedure Code, 1898 (CrPC) — Section 165, 516A, 550
COURT ARCHIVE
Allahabad High Court judgments, 1951
282 judgments · page 4 of 15
High Courts16 Oct 1951Partly Allowed
Shital Prasad and Another Vs Mst. Tapesara Kurmin and Others
Allahabad High Court · AIR 1953 All 573 : (1952) 22 AWR 157
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts15 Oct 1951Dismissed
Bachchu Singh Vs Harbans Singh
Allahabad High Court · AIR 1953 All 213 : (1952) 22 AWR 52
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 5, 6
High Courts29 Sept 1951Allowed
Munshi Singh Vs State
Allahabad High Court · AIR 1952 All 39 : (1951) 21 AWR 660
Criminal Procedure Code, 1898 (CrPC) — Section 498, 561A
High Courts29 Sept 1951
Jokhu Lal and Others Vs Gopi Mal
Allahabad High Court · (1952) 22 AWR 18
Transfer of Property Act, 1882 — Section 60, 83Uttar Pradesh Land Revenue Act, 1901 — Section 35, 36, 5, 7
High Courts28 Sept 1951Dismissed
Molkhan Vs State
Allahabad High Court · AIR 1953 All 259 : (1952) 22 AWR 1
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts28 Sept 1951Allowed
Rai Ram Kishore and Others Vs Ram Prasad Mishir
Allahabad High Court · AIR 1952 All 245 : (1952) 22 AWR 73
Negotiable Instruments Act, 1881 (NI) — Section 16, 27, 78, 8
High Courts28 Sept 1951Allowed
Bahadur Singh and Another Vs Ram Prasad
Allahabad High Court · AIR 1953 All 611 : (1952) 22 AWR 84
Uttar Pradesh Debt Redemption Act, 1940 — Section 16, 17Uttar Pradesh Debt Redemption Rules — Rule 3, 4
High Courts28 Sept 1951
Ram Charan Vs State
Allahabad High Court · AIR 1953 All 375 : (1952) 22 AWR 5
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts27 Sept 1951Allowed
Lakshmi Narain Vs Ram Babu and Another
Allahabad High Court · AIR 1953 All 9
Arbitration Act, 1940 — Section 2, 21, 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7
High Courts27 Sept 1951Dismissed
Sri Kishan Vs Jagannathji and Others
Allahabad High Court · AIR 1953 All 289 : (1951) 21 AWR 662
High Courts26 Sept 1951Allowed
Shabbir Husain Vs The State of U.P. and Another
Allahabad High Court · AIR 1952 All 257
Constitution of India, 1950 — Article 13, 13(1), 19(1), 7Permit System Rules, 1948 — Rule 12, 16A, 16A(4)Permit System Rules, 1949 — Rule 19
High Courts26 Sept 1951Allowed
Lalta Prasad Saxena Vs State
Allahabad High Court · AIR 1952 All 70 : (1952) 22 AWR 86
Criminal Procedure Code, 1898 (CrPC) — Section 14, 17, 435, 526
High Courts26 Sept 1951Disposed Of
Ejaz Ahmad Vs Kunwar Maheshwar Bakhsh Singh and Another
Allahabad High Court · AIR 1953 All 257 : (1951) 21 AWR 582
Criminal Procedure Code, 1898 (CrPC) — Section 145(6)Penal Code, 1860 (IPC) — Section 188
High Courts26 Sept 1951
Mt. Sughra and Others Vs Babu
Allahabad High Court · AIR 1952 All 506
Partnership Act, 1932 — Section 42, 48
High Courts26 Sept 1951
Pahla Vs Makhdoom
Allahabad High Court · AIR 1952 All 28 : (1952) 22 AWR 2
Criminal Procedure Code, 1898 (CrPC) — Section 350(3), 528(2)Uttar Pradesh Panchayat Raj Act, 1947 — Section 85, 85(1)
High Courts26 Sept 1951Dismissed
Shiam Lal Vs Rex
Allahabad High Court · AIR 1953 All 131 : (1952) 22 AWR 10
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 395
High Courts25 Sept 1951Allowed
Birey Singh Vs State
Allahabad High Court · AIR 1953 All 785
Criminal Procedure Code, 1898 (CrPC) — Section 145, 162, 288, 512Evidence Act, 1872 — Section 24, 33, 9
High Courts25 Sept 1951Allowed
Siddiq Ahmad and Another Vs Wilayat Ahmad and Others
Allahabad High Court · AIR 1952 All 1
Civil Procedure Code, 1908 (CPC) — Section 110Oudh Courts Act, 1925 — Section 12, 12(2)Succession Act, 1925 — Section 119
High Courts24 Sept 1951Allowed
Nahar Singh Vs The State
Allahabad High Court · AIR 1952 All 231
Criminal Procedure Code, 1898 (CrPC) — Section 209, 226, 227, 228, 229Penal Code, 1860 (IPC) — Section 304, 304A