High Courts04 Dec 1951Dismissed

Pambhi Vs State

Allahabad High Court · AIR 1952 All 526 : (1952) 22 AWR 106

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts03 Dec 1951Allowed

Smt. Shushil Kuer Vs Makkhan Lal

Allahabad High Court · AIR 1953 All 578 : (1952) 22 AWR 141

Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 242, 54, 54(2), 54(5)
High Courts28 Nov 1951Dismissed

Ram Krishna Vs Radhamal and Others

Allahabad High Court · AIR 1952 All 697 : (1952) 22 AWR 139

Constitution of India, 1950 — Article 13, 19, 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 1
High Courts28 Nov 1951Partly Allowed

Mt. Jageshara Vs Achchaibar and Others

Allahabad High Court · AIR 1952 All 693 : (1952) 22 AWR 159

Uttar Pradesh Debt Redemption Act, 1940 — Section 2(1), 2(3)Uttar Pradesh Land Revenue Act, 1901 — Section 4(4)
High Courts23 Nov 1951Allowed

Behari Lal Vs Radhye Shyam

Allahabad High Court · AIR 1953 All 745

Contract Act, 1872 — Section 8Contract Act, 1872 — Section 8Contract Act, 1872 — Section 8
High Courts14 Nov 1951Dismissed

Taj Khan and Others Vs Rex

Allahabad High Court · AIR 1952 All 369

Criminal Procedure Code, 1898 (CrPC) — Section 423, 439Penal Code, 1860 (IPC) — Section 302