High Courts02 Jan 1951AllowedMst. Mullar Devi Vs Mohar Lal Allahabad High Court · (1951) 21 AWR 404Read judgment
High Courts01 Jan 1951DismissedThakur Parihar Singh and Others Vs Sita Ram Singh and (sic) Allahabad High Court · (1952) 22 AWR 131Civil Procedure Code, 1908 (CPC) — Section 10, 115Read judgment