High Courts13 Feb 1951Allowed
Ram Chandra Vs The District Magistrate of Aligarh and Others
Allahabad High Court · AIR 1952 All 520
Specific Relief Act, 1877 — Section 56Uttar Pradesh (Temporary) Accommodation Requisition Act, 1947 — Section 16, 3
COURT ARCHIVE
Allahabad High Court judgments, 1951
282 judgments · page 13 of 15
High Courts13 Feb 1951Dismissed
Rama Shankar Shukla Vs Rikhab Kumar Jain
Allahabad High Court · AIR 1952 All 428 : (1951) 21 AWR 540
Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 415
High Courts13 Feb 1951Dismissed
Maharaj Bali and Another Vs Mt. Tirath Dei and Others
Allahabad High Court · AIR 1952 All 608
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2
High Courts08 Feb 1951Dismissed
Shib Charan Lal Vs Lachmi Narain and Another
Allahabad High Court · AIR 1951 All 613 : (1951) 21 AWR 310
Contract Act, 1872 — Section 23
High Courts07 Feb 1951Dismissed
Sat Narain and Others Vs The State
Allahabad High Court · (1951) 21 AWR 256
High Courts07 Feb 1951Allowed
Hafiz Mohammad Ismail Vs Shafaat Husain and Others
Allahabad High Court · AIR 1951 All 614 : (1951) 21 AWR 268
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts06 Feb 1951Dismissed
Mohd. Mushtaq Vs Mt. Baqridan and Others
Allahabad High Court · AIR 1952 All 413
Oudh Courts Act, 1925 — Section 39Suits Valuation Act, 1887 — Section 11, 4, 8
High Courts02 Feb 1951Allowed
Dharni Dhar and Others Vs Chandra Shekhar and Others
Allahabad High Court · AIR 1951 All 774
Contract Act, 1872 — Section 43
High Courts02 Feb 1951Disposed Of
State Vs M.N. Mehrotra and Others
Allahabad High Court · AIR 1951 All 623
Defence of India Rules, 1962 — Rule 81(4), 81A(4)
High Courts31 Jan 1951Allowed
Dominion of India Vs Nihal Chand
Allahabad High Court · AIR 1951 All 617 : (1951) 21 AWR 269
Post Office Act, 1898 — Section 34
High Courts31 Jan 1951Disposed Of
State and Others Vs Mukanda Singh
Allahabad High Court · AIR 1951 All 621
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts30 Jan 1951Dismissed
Mt. Sukra Vs Ram Harakh and Another
Allahabad High Court · AIR 1951 All 195
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 11, 151Transfer of Property Act, 1882 — Section 68
High Courts25 Jan 1951Allowed
Binda Singh and Another Vs Sarnam Singh and Kashi Singh
Allahabad High Court · (1951) 21 AWR 265
High Courts25 Jan 1951Dismissed
Shri Prayag Narain Mehrotra Vs Dr. Mangha Ram Kalani
Allahabad High Court · AIR 1951 All 562 : (1951) 21 AWR 206
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(4)
High Courts25 Jan 1951Dismissed
Gauri Shankar Vs Nathu Lal and Others
Allahabad High Court · AIR 1951 All 589
Contract Act, 1872 — Section 65Limitation Act, 1908 — Article 116, 115, 83Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts25 Jan 1951Allowed
Moti Lal Vs Seth Mahabib Prasad and Others
Allahabad High Court · (1951) 21 AWR 263
High Courts25 Jan 1951Dismissed
Jagat Singh Chilwal and Another Vs Dungar Singh
Allahabad High Court · AIR 1951 All 599
Registration Act, 1908 — Section 17, 17(1), 17(2)Transfer of Property Act, 1882 — Section 123, 126, 31
High Courts24 Jan 1951Allowed
Lala Har Sarup Vs Lala Lokeshwar Prasad and Others
Allahabad High Court · (1951) 21 AWR 167
High Courts24 Jan 1951Dismissed
State Vs Banwari and Others
Allahabad High Court · AIR 1951 All 615 : (1951) 21 AWR 305
Constitution of India, 1950 — Article 17, 23Criminal Procedure Code, 1898 (CrPC) — Section 239Uttar Pradesh Removal of Social Disablities Act, 1947 — Section 3