High Courts11 Apr 1951Dismissed
Har Narain Vs Sri Ram
Allahabad High Court · AIR 1951 All 252 : (1951) 21 AWR 394
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)
COURT ARCHIVE
Allahabad High Court judgments, 1951
282 judgments · page 11 of 15
High Courts10 Apr 1951Allowed
Faqir Mohammad Vs Mt. Abda Khatoon and Others
Allahabad High Court · AIR 1952 All 127
Mussalman Wakf Validating Act, 1913 — Section 3
High Courts09 Apr 1951Dismissed
Kashi Prasad Vs Padamjit Singh and Another
Allahabad High Court · AIR 1953 All 557 : (1951) 21 AWR 599
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 2, 44(2), 7(3)
High Courts04 Apr 1951Dismissed
Janeshwar Dass Vs L. Tirlok Chand
Allahabad High Court · (1951) 21 AWR 615
High Courts03 Apr 1951Allowed
Soman and Others Vs Kedar Nath
Allahabad High Court · AIR 1953 All 254
Uttar Pradesh General Clauses Act, 1904 — Section 6Uttar Pradesh Tenancy Act, 1939 — Section 180, 242, 295A
High Courts30 Mar 1951Dismissed
Pyare Lal and Another Vs State
Allahabad High Court · AIR 1952 All 180 : (1951) 21 AWR 502
Preventive Detention Act, 1950 — Section 10, 13, 3(1), 9
High Courts29 Mar 1951Allowed
Krishna Chandra Maharaj and Another Vs Bohra Ram Prasad
Allahabad High Court · AIR 1952 All 636 : (1951) 21 AWR 290
Uttar Pradesh Land Revenue Act, 1901 — Section 142, 144
High Courts29 Mar 1951Dismissed
Nain Singh and Others Vs Mahendra Singh
Allahabad High Court · AIR 1952 All 196
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 38, 6
High Courts29 Mar 1951Dismissed
Kirpashanker Shastri Vs L. Banwari Lal and Another
Allahabad High Court · AIR 1952 All 414
Meerut House Rent Control Order, 1945 — Section 14
High Courts28 Mar 1951Dismissed
Dara Vs Mathura
Allahabad High Court · AIR 1951 All 643 : (1951) 21 AWR 377
Transfer of Property Act, 1882 — Section 76Uttar Pradesh Debt Redemption Act, 1940 — Section 9, 9(1)Uttar Pradesh Tenancy Act, 1939 — Section 230, 231, 233, 233(2)
High Courts26 Mar 1951Dismissed
Shri Ram Ghei and Others Vs Shri Ram Kishan Das and Others
Allahabad High Court · AIR 1952 All 642 : (1951) 21 AWR 620
Constitution of India, 1950 — Article 20(2)
High Courts20 Mar 1951Allowed
Avadhesh Pratap Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1952 All 63
Constitution of India, 1950 — Article 226Uttar Pradesh Court of Wards Act, 1912 — Section 11, 3, 8(1), 8(2)
High Courts20 Mar 1951Partly Allowed
L. Tulsi Ram and Others Vs Maiku Lal and Others
Allahabad High Court · AIR 1952 All 163
Transfer of Property Act, 1882 — Section 56Uttar Pradesh Agriculturists Relief Act, 1934 — Section 32(1), 34
High Courts19 Mar 1951Allowed
Bhikham Vs Natha
Allahabad High Court · AIR 1952 All 188
Uttar Pradesh Tenancy Act, 1939 — Section 180, 242
High Courts16 Mar 1951Dismissed
Pt. Dwakka Prasad Shukla Vs Ram Kishon and Others
Allahabad High Court · (1951) 21 AWR 370
High Courts15 Mar 1951Dismissed
Ram Khelawan and Another Vs Sri Ram and Another
Allahabad High Court · AIR 1952 All 191
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 54Uttar Pradesh Land Revenue Act, 1901 — Section 106, 233
High Courts15 Mar 1951Dismissed
Deodat Rai and Others Vs State
Allahabad High Court · AIR 1951 All 718
Constitution of India, 1950 — Article 14, 19, 22(1), 22(3)Criminal Procedure Code, 1898 (CrPC) — Section 110, 435, 439Uttar Pradesh Prevention of Crimes (Special Powers) (Temporary) Act, 1949 — Section 14, 3(1), 3(2), 4, 5(1)
High Courts14 Mar 1951
Khuda Bux and Others Vs State
Allahabad High Court · AIR 1951 All 637 : (1951) 21 AWR 458
Criminal Procedure Code, 1898 (CrPC) — Section 100, 35, 439, 552Penal Code, 1860 (IPC) — Section 147, 225B, 332, 342, 379
High Courts13 Mar 1951Dismissed
Girraj Kishore Vs Maslehuddin
Allahabad High Court · AIR 1952 All 198
High Courts08 Mar 1951Allowed
Notified Area Committee Vs Majid
Allahabad High Court · AIR 1952 All 594 : (1951) 21 AWR 429
Uttar Pradesh Municipalities Act, 1916 — Section 299, 338(2)