High Courts12 Jul 1951
In Re: Hotchand Sunderdas Batria
Allahabad High Court · AIR 1951 All 856
Bar Council of India Rules, 1975 — Rule 1Bar Councils Act, 1926 — Section 9
COURT ARCHIVE
Allahabad High Court judgments, 1951
282 judgments · page 9 of 15
High Courts10 Jul 1951Dismissed
Ram Manohar Vs Board of Revenue and Others
Allahabad High Court · AIR 1952 All 90 : (1951) 21 AWR 635
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 30
High Courts09 Jul 1951Dismissed
Mst. Govindi Vs The State of Uttar Pradesh
Allahabad High Court · AIR 1952 All 88
Constitution of India, 1950 — Article 246, 254(2), 31, 31(2), 31(4)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 1, 68
High Courts25 Jun 1951Dismissed
State Vs Gendan Lal Dwivedi
Allahabad High Court · AIR 1953 All 597 : (1951) 21 AWR 637
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts22 Jun 1951Allowed
Sirajuddin and Others Vs State
Allahabad High Court · AIR 1951 All 834 : (1951) 21 AWR 588
Criminal Procedure Code, 1898 (CrPC) — Section 367, 367(5)Penal Code, 1860 (IPC) — Section 391, 396
High Courts14 Jun 1951Dismissed
Asharfi Lal Vs The State
Allahabad High Court · AIR 1952 All 306
Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 195(2), 260, 476Penal Code, 1860 (IPC) — Section 19, 21, 228Uttar Pradesh Panchayat Raj Act, 1947 — Section 2, 42
High Courts01 Jun 1951Allowed
Sant Prasad and Others Vs State
Allahabad High Court · AIR 1952 All 785 : (1951) 21 AWR 424
Penal Code, 1860 (IPC) — Section 379, 390Uttar Pradesh Panchayat Raj Act, 1947 — Section 49, 58, 78(2), 83Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 115, 117, 118, 95(3)
High Courts30 May 1951Dismissed
Suraj Prasad and Others Vs State
Allahabad High Court · AIR 1954 All 652
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(2), 117, 117(1), 117(3)
High Courts23 May 1951Dismissed
Jayanti Prasad Vs The State of Uttar Pradesh
Allahabad High Court · AIR 1951 All 793 : (1951) 21 AWR 479
Constitution of India, 1950 — Article 311
High Courts21 May 1951Dismissed
Babulal and Another Vs State
Allahabad High Court · AIR 1952 All 146 : (1951) 21 AWR 651
Penal Code, 1860 (IPC) — Section 425, 435, 436
High Courts18 May 1951Dismissed
State Vs Ram Khelawan
Allahabad High Court · AIR 1953 All 555 : (1951) 21 AWR 477
Penal Code, 1860 (IPC) — Section 103, 300, 304, 99
High Courts17 May 1951Dismissed
Sagar Mal and Others Vs The State
Allahabad High Court · AIR 1951 All 816 : (1951) 21 AWR 638
Constitution of India, 1950 — Article 246, 372Essential Supplies (Temporary Powers) Act, 1946 — Section 1, 3, 4Evidence Act, 1872 — Section 79, 81
High Courts16 May 1951Dismissed
Kanhya Lal Vs Vishwanath Singh and Another
Allahabad High Court · AIR 1952 All 91
Criminal Procedure Code, 1898 (CrPC) — Section 259, 345(1), 345(2)
High Courts15 May 1951Dismissed
Ajudhia Prasad Vs Chhotey Lal and Others
Allahabad High Court · AIR 1952 All 85
Constitution of India, 1950 — Article 134
High Courts14 May 1951Dismissed
Ram Badal Vs The State
Allahabad High Court · AIR 1952 All 82 : (1951) 21 AWR 423
Uttar Pradesh Prevention of Food Adulteration Act, 1912 — Section 4, 4(1)
High Courts12 May 1951Allowed
Municipal Board Gonda Vs Bachchu
Allahabad High Court · AIR 1951 All 736 : (1951) 21 AWR 560
Contract Act, 1872 — Section 65Uttar Pradesh Municipalities Act, 1916 — Section 97
High Courts12 May 1951Allowed
Bachchu Lal and Another Vs State
Allahabad High Court · AIR 1951 All 836
Criminal Procedure Code, 1898 (CrPC) — Section 497, 497(5), 561, 561AGeneral Clauses Act, 1897 — Section 21
High Courts10 May 1951Disposed Of
Raja Suryapalsingh and Others Vs The U.P. Govt.
Allahabad High Court · AIR 1951 All 674 : (1951) 21 AWR 317
Constitution of India, 1950 — Article 13, 14, 19(1), 245, 246Crown Grants Act, 1895 — Section 3Government of India Act, 1935 — Section 299