High Courts23 Jan 1951Dismissed
Man Pal Vs Birja and Another
Allahabad High Court · AIR 1951 All 611 : (1951) 21 AWR 462
Civil Procedure Code, 1908 (CPC) — Section 115, 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 242
COURT ARCHIVE
Allahabad High Court judgments, 1951
282 judgments · page 14 of 15
High Courts22 Jan 1951Allowed
Keka Vs Sirajuddin and Others
Allahabad High Court · AIR 1951 All 618 : (1951) 21 AWR 282
Contract Act, 1872 — Section 43Transfer of Property Act, 1882 — Section 58
High Courts18 Jan 1951Dismissed
Har Prasad Singh and Others Vs Jaisri and Others
Allahabad High Court · AIR 1951 All 563
Specific Relief Act, 1877 — Section 27Trusts Act, 1882 — Section 91
High Courts16 Jan 1951Dismissed
Chotey Lal Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1951 All 228
Constitution of India, 1950 — Article 105, 13(2), 19(2), 194, 226
High Courts12 Jan 1951Allowed
Madan Gopal Singh Vs State of U.P. through Dy. Commissioner, Kheri and others, Opposite
Allahabad High Court · (1951) 01 AHC CK 0028
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 18(4)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts12 Jan 1951Dismissed
Mrs. Hazel May Murphy Vs L.E. Murphy
Allahabad High Court · AIR 1951 All 180 : (1951) 21 AWR 302
Divorce Act, 1869 — Section 3(1), 3(3)
High Courts11 Jan 1951Disposed Of
Lakhan Singh Vs Sultan Singh and Others
Allahabad High Court · AIR 1951 All 571
High Courts11 Jan 1951Disposed Of
Lakhan Singh, Pltf-Applt Vs Sultan Singh and others, Defts-Resps
Allahabad High Court · (1951) 01 AHC CK 0023
Uttar Pradesh Court Fees Act, 1870 — Article 7, 7
High Courts10 Jan 1951Allowed
B. Narabadeshwari Pd Vs Sahib Singh and Others
Allahabad High Court · AIR 1951 All 561 : (1951) 21 AWR 372
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts10 Jan 1951Disposed Of
Abdul Ghafoor Vs Abdul Rahman
Allahabad High Court · AIR 1951 All 845 : (1951) 21 AWR 575
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2), 115
High Courts08 Jan 1951Disposed Of
Hirday Narain Rai Vs Ram Das Rai and Others
Allahabad High Court · AIR 1951 All 606
High Courts05 Jan 1951Dismissed
Shri Nath Singh and Others Vs Kashi Nath Rao and Others
Allahabad High Court · AIR 1951 All 570
High Courts05 Jan 1951Dismissed
Mst. Gulzari Vs Pandit Durga Prasad Pandey and Others
Allahabad High Court · (1951) 01 AHC CK 0007
High Courts04 Jan 1951Dismissed
Ram Swarup Vs Mst. Kalawati
Allahabad High Court · AIR 1953 All 574 : (1951) 21 AWR 375
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 66, 47
High Courts04 Jan 1951Dismissed
Babullah and Kitabullah (Applicant in Jail) Vs Rex
Allahabad High Court · (1951) 21 AWR 107
High Courts04 Jan 1951Dismissed
Ram Swarup, Decree-holder Vs Mst. Kalawati, Judgment-debtor
Allahabad High Court · (1951) 01 AHC CK 0006
High Courts03 Jan 1951Allowed
Moti Lal and Others Vs Murli and Others and Shah Gaur Saran
Allahabad High Court · (1951) 21 AWR 407
High Courts03 Jan 1951Dismissed
Ram Bishal and Others Vs State
Allahabad High Court · AIR 1952 All 431 : (1951) 21 AWR 147
Penal Code, 1860 (IPC) — Section 143, 447, 506Uttar Pradesh Panchayat Raj Act, 1947 — Section 55