High Courts11 Sept 1951Allowed
Horilal Vs State
Allahabad High Court · AIR 1953 All 572 : (1951) 21 AWR 555
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
COURT ARCHIVE
Allahabad High Court judgments, 1951
282 judgments · page 6 of 15
High Courts11 Sept 1951Allowed
Ram Sarup Vs Chimman Lal and Others
Allahabad High Court · AIR 1952 All 79 : (1952) 22 AWR 124
Guardians and Wards Act, 1890 — Section 14, 9
High Courts10 Sept 1951Dismissed
Bijey Singh and Others Vs Bhawani Singh and Others
Allahabad High Court · AIR 1953 All 365
Contract Act, 1872 — Section 23, 65United Provinces Regulation of Agricultural Credit Act, 1940 — Section 12
High Courts07 Sept 1951Dismissed
Pahlad Das Vs Ganga Saran and Others
Allahabad High Court · AIR 1952 All 32 : (1951) 21 AWR 341
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts07 Sept 1951Dismissed
Madan Mohanji Maharaj Vs Sunder Lal
Allahabad High Court · AIR 1953 All 554 : (1952) 22 AWR 47
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts31 Aug 1951Dismissed
Ajodhia Singh Vs Data Din and Another
Allahabad High Court · AIR 1952 All 544
Uttar Pradesh Tenancy Act, 1939 — Section 180
High Courts31 Aug 1951Allowed
Raja Udai Pratap Singh Vs Mst. Rukmin and Another
Allahabad High Court · (1951) 21 AWR 514
High Courts31 Aug 1951Allowed
Jagannath Prasad Vs Hazari Lal and Others
Allahabad High Court · AIR 1953 All 509
Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133
High Courts29 Aug 1951
Baij Nath Prasad Vs Madan Mohan Das
Allahabad High Court · AIR 1952 All 108
Contempt of Courts Act, 1971 — Section 1
High Courts28 Aug 1951Allowed
Tasawar Ali and Others Vs Indrabhir Singh and Others
Allahabad High Court · (1951) 21 AWR 512
High Courts28 Aug 1951Allowed
Mani Ram Vs State
Allahabad High Court · AIR 1952 All 40
United Provinces Town Improvement Act, 1919 — Section 15Uttar Pradesh Municipalities Act, 1916 — Section 180, 180(1), 180(2), 180(3), 185
High Courts27 Aug 1951Dismissed
Raj Kishore Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1953) 23 AWR 707
Constitution of India, 1950 — Article 14, 16, 226, 310, 311General Clauses Act, 1897 — Section 21Government of India Act, 1935 — Section 240, 240(3)
High Courts27 Aug 1951Allowed
Farid Mian Vs Mst. Husna Jahan
Allahabad High Court · (1951) 21 AWR 646
High Courts27 Aug 1951Allowed
Dalchand Chittar Mal Vs Commr., Food and Civil Supplies and Others
Allahabad High Court · AIR 1952 All 61 : (1952) 22 AWR 153
Constitution of India, 1950 — Article 226
High Courts23 Aug 1951Allowed
Ram Naresh and Another Vs Ganesh Mistri
Allahabad High Court · AIR 1952 All 680
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11, 60Evidence Act, 1872 — Section 115
High Courts22 Aug 1951Dismissed
Tikai Chamar Vs Mohammad Ibrahim Khan
Allahabad High Court · AIR 1953 All 398 : (1951) 21 AWR 515
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Land Revenue Act, 1901 — Section 33, 42
High Courts22 Aug 1951Allowed
Nand Kishore and Two others (In Jail) Vs The State
Allahabad High Court · (1951) 21 AWR 542
High Courts21 Aug 1951
Firm Asharfi Lal Ramdeo and Others Vs Firm Ganeshi Ram Jagarnath and Another
Allahabad High Court · AIR 1952 All 546 : (1951) 21 AWR 607
Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Section 10, 11