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Allahabad High Court judgments, 2007

2,979 judgments · page 149 of 149

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High Courts04 Jan 2007

Bablee alias Jaipal Vs State of U.P.

Allahabad High Court · (2007) 2 ACR 1285

Penal Code, 1860 (IPC) — Section 302
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High Courts04 Jan 2007

Kranti Vs State of U.P.

Allahabad High Court · (2007) 1 ACR 1092

Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
Read judgment
High Courts04 Jan 2007

Vipin Kumar Vs State of U.P.

Allahabad High Court · (2007) 1 ACR 1064

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
Read judgment
High Courts03 Jan 2007

Badshah alias Dal Chandra and Ram Swarup Pradhan Vs State of U.P.

Allahabad High Court · (2007) 01 AHC CK 0223

Penal Code, 1860 (IPC) — Section 302, 34
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High Courts03 Jan 2007Dismissed

Kalua and Others Vs U.P. Avas Evam Vikas Parishad and Others

Allahabad High Court · (2007) 2 ADJ 459 : (2007) 2 AWC 1709

Land Acquisition Act, 1894 — Section 18, 23(1A), 28, 4(1)
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High Courts03 Jan 2007Dismissed

Ralua, Bhanwar Singh and Atar Singh Vs U.P. Avas Evam Vikas Parishad, State of U.P. and Special Land Acquisition Officer, U.P. Avas Evam Vikas Parishad

Allahabad High Court · AIR 2007 All 104

Land Acquisition Act, 1894 — Section 18, 23, 28, 4
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High Courts03 Jan 2007Allowed

Nishar Vs State of U.P.through Secretary Home,Govt.of U.P.,Lucknow and Others

Allahabad High Court · (2007) 01 AHC CK 0126

Constitution of India, 1950 — Article 22(5), 226National Security Act, 1980 — Section 3, 8
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High Courts03 Jan 2007Dismissed

Pankaj Tiwari Vs State of U.P. and Others

Allahabad High Court · (2007) 1 ADJ 537 : (2007) 1 AWC 684

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High Courts03 Jan 2007Dismissed

Executive Director, Chhata Sugar Company Limited Vs State of Uttar Pradesh, Uttar Pradesh Shasan and Charan Singh

Allahabad High Court · (2007) 1 ADJ 534

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 200, 202Penal Code, 1860 (IPC) — Section 120B, 406, 420
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High Courts03 Jan 2007Allowed

Malti Devi Vs State of U.P. and another

Allahabad High Court · (2007) 01 AHC CK 0066

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High Courts03 Jan 2007

Commissioner of Income Tax Vs Smt. Pushpa Mohan

Allahabad High Court · (2008) 301 ITR 421

Income Tax Act, 1961 — Section 154, 256(1)Trusts Act, 1882 — Section 6
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High Courts03 Jan 2007

Executive Director, Chhata Sugar Company Ltd. Vs State of U.P. and Another

Allahabad High Court · (2007) 1 ACR 964

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2), 190(1), 200, 202Penal Code, 1860 (IPC) — Section 120B, 406, 420
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High Courts03 Jan 2007Dismissed

Sanjay Shanker Manwal Vs Lucknow University and Others

Allahabad High Court · (2008) 2 AWC 1460

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High Courts03 Jan 2007Dismissed

Commissioner, Trade Tax Vs Bookman India

Allahabad High Court · (2008) 15 VST 447

Uttar Pradesh Trade Tax Act, 1948 — Section 11
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High Courts03 Jan 2007Dismissed

Manni Lal Gupta Vs Waqf Haji Inayat Hussain and Another

Allahabad High Court · (2007) 4 ADJ 73 : (2008) 2 AWC 1955 : (2007) 102 RD 775

Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 114
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High Courts02 Jan 2007

Commissioner of Income Tax Vs Ishwar Das Madho Prasad

Allahabad High Court · (2007) 01 AHC CK 0214

Income Tax Act, 1961 — Section 256(1), 271B
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High Courts02 Jan 2007Disposed Of

Vishnu Dayal Sharma Vs State of U.P.through Secretary Home Affairs,Lucknow and Others

Allahabad High Court · (2007) 01 AHC CK 0125

Constitution of India, 1950 — Article 226
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High Courts02 Jan 2007Allowed

Ramesh Kumar Tiwari and Anr. Vs State of U.P.& Ors.

Allahabad High Court · (2007) 01 AHC CK 0092

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High Courts02 Jan 2007

Commissioner of Income Tax Vs Navdeep Arora

Allahabad High Court · (2007) 01 AHC CK 0025

Income Tax Act, 1961 — Section 139(4), 271B
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