High Courts09 Jan 2007
Mahendra Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2007) 2 ACR 1282
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 363, 366
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 147 of 149
High Courts09 Jan 2007
Commissioner of Income Tax Vs Ram Niwas Agrawal
Allahabad High Court · (2007) 01 AHC CK 0014
Income Tax Act, 1961 — Section 256(1), 271B
High Courts09 Jan 2007
Commissioner of Trade Tax Vs Packaging Innovators
Allahabad High Court · (2009) 22 VST 226
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 13A(3)
High Courts09 Jan 2007Allowed
Surendra Tripathi Vs State of U.P. and Others
Allahabad High Court · (2008) 116 FLR 867
Constitution of India, 1950 — Article 14Uttar Pradesh Industrial Disputes Act, 1947 — Section 14
High Courts08 Jan 2007Dismissed
Bank of Baroda Vs Central Government Industrial Tribunal-cum-Labour Court and Another
Allahabad High Court · (2007) 115 FLR 622 : (2008) 1 LLJ 358
Industrial Disputes Act, 1947 — Section 25
High Courts08 Jan 2007Allowed
Indian Oil Corporation Limited Vs State of Uttar Pradesh and Others
Allahabad High Court · (2007) 10 VST 282
Constitution of India, 1950 — Article 243, 243G, 243H, 276, 301
High Courts08 Jan 2007Dismissed
Suraj Singh alias Annoo Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1479
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304
High Courts08 Jan 2007Dismissed
Dukhi Singh Vs State of U.P., Executive Engineer, Public Works Department (Construction Division) and Assistant Engineer (Construction Division), Public Works Department
Allahabad High Court · (2007) 4 ADJ 186 : (2008) 5 AWC 4394 : (2007) 113 FLR 1072 : (2007) 3 UPLBEC 2874
High Courts08 Jan 2007Allowed
Swami Rameshwar Prapannacharya Vs State of U.P. and Others
Allahabad High Court · (2007) 1 ADJ 405 : (2007) 1 AWC 682
High Courts08 Jan 2007Allowed
Gaurav Shukla Vs State of U.P.and Others
Allahabad High Court · (2007) 01 AHC CK 0118
High Courts08 Jan 2007Dismissed
Girja Shankar Shukla and Others Vs Hindustan Aeronautics Ltd., Amethi, Sultanpur and Others
Allahabad High Court · (2007) 01 AHC CK 0117
Trade Unions Act, 1926 — Section 6, 8
High Courts08 Jan 2007Disposed Of
Dr. Meraj Uddin Ahmad Vs The Union of India (UOI) and Others
Allahabad High Court · (2007) 01 AHC CK 0078
High Courts08 Jan 2007Disposed Of
Smt. Neelam Saxena, Ankit Saxena, Km. Neelima Saxena and Km. Shilu Saxena Vs State of U.P., The District Judge, The Motor Accident Claim Tribunal, Mahoba/Second Additional District Judge and National Insurance Company Ltd.
Allahabad High Court · (2008) 6 AWC 5706 : (2007) 2 AWC 1747 : (2007) 5 RCR(Civil) 675
High Courts08 Jan 2007Dismissed
Ramesh alias Dingar (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 4 ADJ 53
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 326
High Courts08 Jan 2007
Nusrat Jamal Khan Vs District Inspector of Schools, Sitapur and others
Allahabad High Court · (2007) 01 AHC CK 0072
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33(B)(I)(a)(iii)
High Courts08 Jan 2007
State of U.P. Vs The Presiding Officer, Labour Court and Sri Keshav Singh
Allahabad High Court · (2007) 2 ADJ 460 : (2007) 5 AWC 4783
High Courts07 Jan 2007Allowed
Radhey Shyam Rajput Vs State of U.P.AND Others
Allahabad High Court · (2007) 01 AHC CK 0095
High Courts05 Jan 2007Disposed Of
Ajay Kumar Maheshwari Vs Income Tax Officer
Allahabad High Court · (2007) 01 AHC CK 0182
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 147, 148
High Courts05 Jan 2007Dismissed
Badam Singh Vs State of U.P.
Allahabad High Court · (2007) 01 AHC CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Jan 2007Allowed
Chandra Pal Shukla Vs Labour Court (V), State of U.P. and Kanpur Sahkari Milk Board Ltd.
Allahabad High Court · (2007) 2 AWC 1083 : (2007) 112 FLR 845 : (2007) 2 LLJ 644