COURT ARCHIVE

Allahabad High Court judgments, 2007

2,979 judgments · page 145 of 149

High Courts11 Jan 2007Allowed

Sachidanand Rai and Others Vs Shambhu Singh and Others

Allahabad High Court · (2007) 2 ADJ 490 : (2007) 2 AWC 1087 : (2007) 102 RD 276

Civil Procedure Code, 1908 (CPC) — Section 11Specific Relief Act, 1963 — Section 42Transfer of Property Act, 1882 — Section 107, 53A

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High Courts11 Jan 2007Dismissed

Smt. Kailasho and Badam Singh Vs Smt. Anandi Devi and Others

Allahabad High Court · (2007) 2 ADJ 539 : AIR 2007 All 163 : (2007) 2 AWC 1711

Specific Relief Act, 1963 — Section 31Transfer of Property Act, 1882 — Section 44

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High Courts11 Jan 2007Allowed

Ashwani Kumar Vs Smt. Vidya and Others

Allahabad High Court · (2007) 2 ADJ 462 : AIR 2007 All 105 : (2007) 2 AWC 1713

Civil Procedure Code, 1908 (CPC) — Section 100, 2, 96Constitution of India, 1950 — Article 227Hindu Adoptions and Maintenance Act, 1956 — Section 16

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High Courts11 Jan 2007Dismissed

Daya Ram (since deceased) represented by L.Rs. and Others Vs Ram Singh and Others

Allahabad High Court · (2007) 2 AWC 1212

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High Courts11 Jan 2007Dismissed

Bhagwan Das Vs Smt. Malia (D) by L.Rs. and Others

Allahabad High Court · (2007) 2 ADJ 534 : (2007) 2 AWC 1470

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High Courts11 Jan 2007Dismissed

Girish Chandra Upadhyay and Sadhu Saran Upadhyay Vs State of U.P. and Ajay

Allahabad High Court · (2007) 2 ADJ 28

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146

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High Courts11 Jan 2007

Ashish Trading Company Vs Commissioner of Trade Tax

Allahabad High Court · (2009) 22 VST 279

Uttar Pradesh Trade Tax Act, 1948 — Section 11

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High Courts10 Jan 2007

Ram Dayal Vs Collector and Others

Allahabad High Court · (2007) 113 FLR 743

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High Courts10 Jan 2007Dismissed

The Commissioner, Trade Tax Vs Jain Enterprises

Allahabad High Court · (2009) 20 VST 539

Uttar Pradesh Trade Tax Act, 1948 — Section 11

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High Courts10 Jan 2007Dismissed

Ratan Hari Rolling Mills Ltd. Vs The Commissioner of Trade Tax

Allahabad High Court · (2009) 25 VST 299

Uttar Pradesh Trade Tax Act, 1948 — Section 11

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High Courts10 Jan 2007Disposed Of

Engineering Projects (India) Limited Vs Commissioner of Sales Tax

Allahabad High Court · (2007) 01 AHC CK 0156

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High Courts10 Jan 2007Dismissed

Majhola Distillery and Chemical Works Vs Commissioner of Trade Tax

Allahabad High Court · (2008) 16 VST 141

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High Courts10 Jan 2007Allowed

Satish Chandra Mishra Vs Deputy General Manager, Bank of Baroda, Bareilly and others

Allahabad High Court · (2007) 01 AHC CK 0149

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High Courts10 Jan 2007Allowed

The Commissioner, Trade Tax Vs Moti Lal Duli Chandra Pvt. Ltd.

Allahabad High Court · (2009) 21 VST 191

Central Sales Tax Act, 1956 — Section 8

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High Courts10 Jan 2007Dismissed

Arun Kumar Vs State of U.P.

Allahabad High Court · (2007) 01 AHC CK 0140

Criminal Procedure Code, 1973 (CrPC) — Section 173(8)

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High Courts10 Jan 2007Allowed

Arun Kumar Sharma Vs State of U.P.

Allahabad High Court · (2007) 2 ADJ 465

Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 239

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High Courts10 Jan 2007Dismissed

Jaypee Cement Limited Vs The Commissioner of Trade Tax

Allahabad High Court · (2009) 20 VST 177

Central Sales Tax Act, 1956 — Section 6A

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High Courts10 Jan 2007Dismissed

The Commissioner, Trade Tax Vs Moti Lal Duli Chand Pvt. Ltd.

Allahabad High Court · (2009) 21 VST 191

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High Courts10 Jan 2007Dismissed

Flex Engineering Limited Vs The Customs, Excise and Gold (Control) Appellate Tribunal, The Commissioner (Appeals) Central Excise, The Additional Commissioner Central Excise and The Assistant Commissioner Central Excise. Div. II

Allahabad High Court · (2007) 01 AHC CK 0089

Central Excises and Salt Act, 1944 — Section 11AC, 35HConstitution of India, 1950 — Article 226

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High Courts10 Jan 2007Disposed Of

Dr. Anil Kumar Agarwal Vs State of Uttar Pradesh and Others

Allahabad High Court · (2007) 2 ADJ 336 : (2007) 5 AWC 4777 : (2007) 2 UPLBEC 1986

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