High Courts12 Jan 2007Dismissed
Commissioner of Income Tax Vs Enterprises India
Allahabad High Court · (2007) 291 ITR 473
Income Tax Act, 1961 — Section 256, 43B
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 144 of 149
High Courts12 Jan 2007Allowed
Commissioner of Income Tax Vs Smt. Comilla Mohan
Allahabad High Court · (2007) 289 ITR 310
Income Tax Act, 1961 — Section 147, 148, 256
High Courts12 Jan 2007Disposed Of
Uttar Pradesh Samaj Kalyan Nirman Nigam Ltd. Vs Presiding Officer, Labour Court (I) and Mahesh Kumar Nagal
Allahabad High Court · (2007) 5 AWC 4888
High Courts12 Jan 2007Allowed
Shiv Murti Singh (Dead) and Others Vs Secretary, U.P. Basic Shiksha Parishad, Deputy Inspector of Schools and Zila Basic Shiksha Adhikari
Allahabad High Court · (2007) 3 ADJ 158 : (2007) 7 AWC 7507 : (2007) 2 UPLBEC 1892
Constitution of India, 1950 — Article 226, 311
High Courts12 Jan 2007Allowed
Bhanu Pratap Pandey and Others Vs District Magistrate and District Judge
Allahabad High Court · (2007) 2 ADJ 52 : (2007) 2 ALD 249 : (2007) 1 AWC 790
Land Acquisition Act, 1894 — Section 11, 18, 4
High Courts12 Jan 2007Dismissed
Sheeshpal Singh Vs The Addl. Commissioner (Finance) Board of Revenue, Meerut Division and The Commissioner, Meerut Division
Allahabad High Court · (2007) 2 AWC 1201 : (2007) 2 UPLBEC 1100
Constitution of India, 1950 — Article 226
High Courts12 Jan 2007Dismissed
Nangu @ Ram Kumar Vs State of U.P.
Allahabad High Court · (2007) 01 AHC CK 0141
Juvenile Justice Act, 1986 — Section 18(1)Penal Code, 1860 (IPC) — Section 376
High Courts12 Jan 2007Allowed
Maharaj Deen Tripathi and Others Vs State of U.P.and Others
Allahabad High Court · (2007) 01 AHC CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 504
High Courts12 Jan 2007Disposed Of
Kastoori Devi and Ors. Vs Kailash Narain
Allahabad High Court · (2007) 01 AHC CK 0123
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts12 Jan 2007Allowed
Chilwaria Sugars Private Limited, Chilwaria, District Bahraich Vs State of U.P.and Others
Allahabad High Court · (2007) 01 AHC CK 0112
High Courts12 Jan 2007Dismissed
Dr. Subramanian Swamy Vs The Election Commission of India and Others
Allahabad High Court · (2007) 2 ADJ 287
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 12, 136, 14, 141, 142Criminal Procedure Code, 1973 (CrPC) — Section 177, 181, 190, 191, 193
High Courts12 Jan 2007Allowed
Justice Palok Basu, (Retd.) President, State Consumer Disputes Redressal Commission Vs Sri R.K. Kulshrestha, Former President
Allahabad High Court · (2007) 2 ADJ 613 : (2007) 1 AWC 781
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 10Contempt of Courts Act, 1971 — Section 12, 19
High Courts12 Jan 2007
Section Officer, Brotherhood and Sri Sunil Kumar Vs State of U.P., High Court of Judicature at Allahabad and Principal Secretary (Judicial) and Legal Remembrancer
Allahabad High Court · (2007) 1 ADJ 685 : (2007) 5 AWC 4775
High Courts12 Jan 2007Dismissed
Ram Pal Nawal Vs The State of U.P., The Uttar Pradesh Public Services Commission, The Secretary, Appointments Government of Uttar Pradesh and The Secretary, Department of Personnel Government of Uttar Pradesh
Allahabad High Court · (2008) 5 AWC 4762 : (2007) 3 UPLBEC 97
Constitution of India, 1950 — Article 14, 19, 226
High Courts12 Jan 2007Dismissed
Imtiaz Ahmad Vs The Regional Deputy Director of Census Operations, The District Magistrate, The Additional District Magistrate (Administration) and The Joint Secretary U.P. Government
Allahabad High Court · (2007) 3 ADJ 138 : (2007) 5 AWC 4904
Constitution of India, 1950 — Article 12, 14, 16, 162, 226
High Courts12 Jan 2007Dismissed
Munni Lal and Another Vs Special Judge, E.C. Act, and Others
Allahabad High Court · (2008) 5 AWC 5008
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(1), Order 15 Rule 5(2)Transfer of Property Act, 1882 — Section 106
High Courts11 Jan 2007Dismissed
Om Prakash Vs Ram Kishan Gupta
Allahabad High Court · (2007) 01 AHC CK 0210
Partnership Act, 1932 — Section 69Specific Relief Act, 1963 — Section 20
High Courts11 Jan 2007Allowed
Punjab National Bank Vs State of U.P. and Others
Allahabad High Court · (2007) 3 AWC 2691
Uttar Pradesh Agricultural Credit Act, 1973 — Section 11Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 153
High Courts11 Jan 2007Disposed Of
Kaushal Kishor Vs State of U.P.& Ors.
Allahabad High Court · (2007) 01 AHC CK 0135
Uttar Pradesh Subordinate Police Officers (Punishment and Appeal) Rules, 1991 — Rule 8(2)(b)
High Courts11 Jan 2007Dismissed
Shanker Singh Vs Chunnu Yadav, Bhura Yadav, Raja Ram Yadav and Chunuwar Yadav
Allahabad High Court · (2007) 2 ADJ 193 : (2007) 1 AWC 914 : (2007) 102 RD 288
Evidence Act, 1872 — Section 58Specific Relief Act, 1963 — Section 34