High Courts17 Jan 2007
Dinesh Kumar Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2082
Penal Code, 1860 (IPC) — Section 302, 304, 307, 452, 506
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 142 of 149
High Courts17 Jan 2007
Salim Khan Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 683
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts17 Jan 2007
Mohd. Javed and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 1 ACR 859
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 324, 498A, 506
High Courts17 Jan 2007Dismissed
Smt. Usha Devi and Others Vs Union of India(UOI) and Others
Allahabad High Court · (2007) 1 ACR 864
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 302, 307, 323, 406, 409
High Courts17 Jan 2007Dismissed
Suresh Chand Vaishya and Ekhlaque Ahmad Ansari Vs State of U.P., Principal Secretary, Industrial Development Department, Anubhag-1 and Official Liquidator High Court Allahabad
Allahabad High Court · (2007) 3 ADJ 189 : (2007) 3 UPLBEC 77
Constitution of India, 1950 — Article 226
High Courts17 Jan 2007Allowed
Laxmi Narain Tripathi Vs Deputy Director (Fisheries), Director (Fisheries) and State of Uttar Pradesh
Allahabad High Court · (2007) 3 ADJ 64 : (2007) 6 AWC 6005
Constitution of India, 1950 — Article 311
High Courts17 Jan 2007Disposed Of
Jai Prakash Vs State of U.P.& Ors.
Allahabad High Court · (2007) 01 AHC CK 0137
Uttar Pradesh Subordinate Police Officers (Punishment and Appeal) Rules, 1991 — Rule 8(2)(b)
High Courts17 Jan 2007Disposed Of
Sanjay Kumar Pandey and Others Vs State of U.P.and Others
Allahabad High Court · (2007) 01 AHC CK 0132
High Courts17 Jan 2007Allowed
Mohd.Talib and Others Vs Board of Revenue and Others
Allahabad High Court · (2007) 01 AHC CK 0131
Displaced Persons Claims and Other Laws Repeal Act, 2005 — Section 2General Clauses Act, 1897 — Section 6(e)
High Courts17 Jan 2007Disposed Of
Sandeep Kumar Yadav Vs State of U.P. and Others
Allahabad High Court · (2007) 2 ADJ 470
High Courts17 Jan 2007Dismissed
Rajesh Kumar Gupta Vs State of U.P.
Allahabad High Court · (2007) 01 AHC CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 156, 200, 202, 203, 204
High Courts17 Jan 2007
J.K. Dairy and Foods Ltd. (Chhoya) Vs Additional District Magistrate (Finance and Revenue)/Upper Collector, Tahsildar, Hasanpur/Assistant Collector and Gram Sabha
Allahabad High Court · (2007) 2 ADJ 593 : (2007) 102 RD 375
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B
High Courts17 Jan 2007
Sanju Singh Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 857
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts17 Jan 2007
Rishi Pal and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 1478
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts17 Jan 2007Allowed
Laxmi Narayan Tripathi Vs Deputy Director (Fisheries) and Others
Allahabad High Court · (2007) 3 ADJ 64 : (2007) 6 AWC 6005
Constitution of India, 1950 — Article 311
High Courts17 Jan 2007
Commissioner of Income Tax Vs Smt. Chanchal Katyal
Allahabad High Court · (2007) 01 AHC CK 0004
Income Tax Act, 1961 — Section 256(1), 271(1)(c)
High Courts16 Jan 2007Allowed
Shambhu alias Shambhu Dayal Vs Rent Control and Eviction Officer/Addl. City Magistrate 7th and Others
Allahabad High Court · (2008) 5 AWC 5025
Civil Procedure Code Amendment Act, 1951 — Section 34, 35A, 35BUttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12, 13, 14, 15
High Courts16 Jan 2007Dismissed
Dr. Shamim Ahmad Vs Shiv Nath Khandelwal
Allahabad High Court · (2008) 5 AWC 5032
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 34, 35A, 35BLimitation Act, 1963 — Section 5Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts16 Jan 2007Dismissed
Sardar Dalip Singh Vs Rakesh Kumar
Allahabad High Court · (2007) 6 AWC 5454
Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22, 3, 34
High Courts16 Jan 2007Dismissed
The Commissioner, Trade Tax Vs Kayson Metallic Corporation
Allahabad High Court · (2008) 14 VST 139
Contract Act, 1872 — Section 231, 232