High Courts22 Jan 2007Dismissed
Pooja Vs District Magistrate,Mirzapur & Ors.
Allahabad High Court · (2007) 01 AHC CK 0134
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 141 of 149
High Courts22 Jan 2007Dismissed
Neelam Mittal Vs State of U.P.& Ors.
Allahabad High Court · (2007) 01 AHC CK 0129
High Courts22 Jan 2007Allowed
Smt. Shanti Devi Vs State of U.P.
Allahabad High Court · (2007) 01 AHC CK 0120
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts22 Jan 2007Allowed
Sanjay Gupta Vs State of U.P.and Others
Allahabad High Court · (2007) 01 AHC CK 0116
Constitution of India, 1950 — Article 226, 227
High Courts22 Jan 2007Allowed
Bharat Electronics Limited Vs Labour Court and Others
Allahabad High Court · (2008) 5 AWC 4756 : (2007) 112 FLR 1211 : (2007) 2 LLJ 863 : (2007) 2 UPLBEC 58
High Courts22 Jan 2007
Shiv Narain Pandey (D) through L.Rs. and Others Vs K.B. Degree College Association
Allahabad High Court · (2007) 2 ADJ 513 : (2007) 2 AWC 1707 : (2007) 102 RD 493
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Jan 2007
Naushad Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1260
Penal Code, 1860 (IPC) — Section 302
High Courts18 Jan 2007Dismissed
Rajpal Vs State of U.P. and Another
Allahabad High Court · (2007) 1 ACR 1089 : (2007) 4 CivCC 224 : (2007) 3 RCR(Civil) 108 : (2007) 2 RCR(Criminal) 988
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts18 Jan 2007Dismissed
Balakram Bajpai Vs Addl. District Judge, Court No. 4 and Others
Allahabad High Court · (2007) 2 AWC 1214
Constitution of India, 1950 — Article 226
High Courts18 Jan 2007Dismissed
Smt. Sindhu Kumari Vs State Govt. of U.P. and Others
Allahabad High Court · (2007) 3 ADJ 351 : (2007) 3 AWC 2678 : (2007) 113 FLR 332
Constitution of India, 1950 — Article 226, 311, 32
High Courts18 Jan 2007Disposed Of
Sri Sanjay Kumar Dwivedi Vs State of U.P., Basic Shiksha Adhikari and C/M Pandit Nehru Madhyamik Vidyalay
Allahabad High Court · (2007) 2 ADJ 599 : (2007) 7 AWC 7501
Constitution of India, 1950 — Article 226
High Courts18 Jan 2007Dismissed
Nanku Prasad and Others Vs Rameshwar Giri and Others
Allahabad High Court · (2007) 2 AWC 1229
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 13, 19
High Courts18 Jan 2007Allowed
Pappu, Kishan Pal and Billu Vs State of U.P. and Suraj Pal Singh
Allahabad High Court · (2007) 1 ADJ 593
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts18 Jan 2007Dismissed
Chandra Bhan and Parashu Ram Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2007) 2 ADJ 107 : (2007) 5 AWC 5126
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 50
High Courts18 Jan 2007Allowed
Saroj Chaudhary Vs State of U.P.& Ors.
Allahabad High Court · (2007) 01 AHC CK 0103
High Courts18 Jan 2007
Cattle Remedies and Another Vs Licensing Authority/Director of Ayurvedic and Unani Services
Allahabad High Court · (2007) 2 ADJ 12 : (2007) 2 AWC 1093
Drugs and Cosmetics Act, 1940 — Section 17B, 2, 3, 33EEA, 5
High Courts18 Jan 2007
Ramveer Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 681
Penal Code, 1860 (IPC) — Section 302, 304, 323, 504
High Courts18 Jan 2007
Dharmendra Kumar Sharma Vs State of U.P. and Others
Allahabad High Court · (2007) 2 ACR 1244
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 192Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts18 Jan 2007
Anwar Ali Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1499
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts18 Jan 2007
Pappu and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 1476
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 24, 302, 304, 308, 323