High Courts24 Jan 2007
Devendra alias Deo Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2092
Penal Code, 1860 (IPC) — Section 201, 302, 394, 412
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 140 of 149
High Courts24 Jan 2007Dismissed
Sanjay Yadav alias Mama Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 1085
Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 225, 307, 396, 412
High Courts24 Jan 2007Dismissed
Pankaj Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 1086
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts24 Jan 2007Disposed Of
Laxmi Sugar & Oil Mills and Another Vs District Magistrate, Hardoi and Others
Allahabad High Court · (2007) 01 AHC CK 0115
Uttar Pradesh Sugar undertakings (Acquisition) Act, 1971 — Section 2(h)
High Courts24 Jan 2007Dismissed
Gori and Pappu Vs State of U.P.
Allahabad High Court · (2007) 01 AHC CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 147, 148, 149, 188, 302
High Courts24 Jan 2007Dismissed
Vijay Maurya Vs State of Uttar Pradesh
Allahabad High Court · (2007) 01 AHC CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 439Penal Code, 1860 (IPC) — Section 302
High Courts24 Jan 2007
Jitendra Kumar Singh Vs District Magistrate and Others
Allahabad High Court · (2007) 2 ACR 2079 : (2008) 1 RCR(Criminal) 62
Arms Act, 1959 — Section 13(2)Penal Code, 1860 (IPC) — Section 504, 506
High Courts24 Jan 2007
Mohd. Haseem Faruq Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2096
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts24 Jan 2007
Vinod Kumar Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2093
Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts24 Jan 2007
Anuj Kumar Singh Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2084
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts24 Jan 2007
Ashif Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 1083
Penal Code, 1860 (IPC) — Section 288, 304, 338, 427, 506
High Courts22 Jan 2007Dismissed
Anand Prakash Agrawal Vs VIIIth Addl. District and Sessions Judge and Others
Allahabad High Court · (2007) 2 ADJ 674 : (2007) 5 AWC 5119
Constitution of India, 1950 — Article 226
High Courts22 Jan 2007
Smt. Sugandha Devi and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 1 ACR 673
Criminal Procedure Code, 1973 (CrPC) — Section 173Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts22 Jan 2007Dismissed
Commissioner of Trade Tax Vs Vijendra Engineering
Allahabad High Court · (2009) 25 VST 600
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts22 Jan 2007Dismissed
Narendra Kumar Vs VIIIth Addl. District Judge and Another
Allahabad High Court · (2007) 2 AWC 1703
High Courts22 Jan 2007Disposed Of
Bhartiya Jeevan Bima Nigam Vs Achint Kumar Lahari
Allahabad High Court · (2007) 2 ADJ 665 : (2007) 2 AWC 1222
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 111, 114
High Courts22 Jan 2007Allowed
Ashok Kumar Dixit Vs State of Uttar Pradesh and Others
Allahabad High Court · (2007) 01 AHC CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 164, 200, 202, 204, 207Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 120B, 363, 364A, 366, 376
High Courts22 Jan 2007Dismissed
Kapil Kumar Vs State of U.P. and Others
Allahabad High Court · (2007) 2 ADJ 695 : (2007) 6 AWC 6595 : (2007) 113 FLR 79
Constitution of India, 1950 — Article 14, 16, 226
High Courts22 Jan 2007Dismissed
Wali Mohammad Vs IIIrd Addl. District Judge and Another
Allahabad High Court · (2007) 4 ADJ 136 : (2007) 2 AWC 1505
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts22 Jan 2007Dismissed
Abhay Narain Singh Vs State of U.P. and others
Allahabad High Court · (2007) 01 AHC CK 0152
Constitution of India, 1950 — Article 226